COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,321 of 5,024
Hamiduddin Vs Akbar Husain
Allahabad High Court · (1937) 01 AHC CK 0003
Dr. Bhawani Shanker Vs B. Raghubar Dayal
Allahabad High Court · AIR 1937 All 417
Emperor Vs Jagannath Gir and Others
Allahabad High Court · (1937) 01 AHC CK 0016
Kishan Lal and Another Vs Lachmi Chand and Another
Allahabad High Court · AIR 1937 All 456
K.S. Moulvi Mohammad Hasan Vs B. Gajadhar Prasad and Others
Allahabad High Court · (1937) 01 AHC CK 0002
Kunwar Jagdamba Singh and Another Vs Ram Sarup and Others
Allahabad High Court · (1937) 01 AHC CK 0023
Jai Prakash Vs Bhagwan Das and Co.
Allahabad High Court · AIR 1937 All 453
Bindraban Vs Sri Godamji Maharani Birajman Mandir Sri Rangji Maharaj
Allahabad High Court · (1937) 01 AHC CK 0011
Adjai Coal Co. Vs Lakhi Narain and Others
Allahabad High Court · AIR 1937 All 396
Sheikh Hafeez Uddin Vs Ram Chander Das
Allahabad High Court · AIR 1937 All 397
Thakur Gopal Singh Vs Mutual Indemnity and Finance Corporation (India) Ltd. and Another
Allahabad High Court · (1937) 01 AHC CK 0027
Mt. Aisha Bibi Vs Divandar Prasad and Others
Allahabad High Court · (1937) 01 AHC CK 0033
Amir Uddin and Another Vs Panchaiti Akhara Bara Udasi Nanak Shahi
Allahabad High Court · (1937) 01 AHC CK 0025
Brij Mohan Lal and Another Vs L. Monmohan Das
Allahabad High Court · AIR 1937 All 351
Amiruddin and Another Vs Panchaiti Akhara Bar a Udasi Nanak Shahi
Allahabad High Court · (1937) 01 AHC CK 0008
Lala Man Mohan Das Vs Syed Izhar Husain and Others
Allahabad High Court · AIR 1937 All 449
Radhe Shyam and Others Vs Firm Gopal Rai - Phool Chand
Allahabad High Court · (1937) 01 AHC CK 0028