COURT ARCHIVE

Allahabad High Court judgments

1,00,467 judgments · page 4,322 of 5,024

High Courts07 Jan 1937Allowed

Arjun Arora Vs Emperor

Allahabad High Court · (1937) 01 AHC CK 0026

High Courts07 Jan 1937Allowed

Mt. Jaidevi Kuari Vs Dakshini Din and Others

Allahabad High Court · AIR 1937 All 300

High Courts07 Jan 1937Disposed Of

Manni Lal Vs Emperor

Allahabad High Court · (1937) 01 AHC CK 0021

High Courts06 Jan 1937Disposed Of

Bireshwar Das Bapuli and Others Vs Pandit Uma Kant Panday Vakil

Allahabad High Court · (1937) 01 AHC CK 0030

High Courts05 Jan 1937Dismissed

B.N.W. Railway Co. Vs Muneshwar Ram and Others

Allahabad High Court · AIR 1937 All 428

High Courts05 Jan 1937Dismissed

Bhudeo Vs Sm. Ram Devi and Another

Allahabad High Court · AIR 1937 All 369

High Courts23 Dec 1936Disposed Of

Ahmad Vs Ram Chander

Allahabad High Court · AIR 1937 All 333

Presidency Small Cause Courts Act, 1882 — Section 25

High Courts23 Dec 1936Dismissed

Ziladar Singh Vs Brij Lal Singh

Allahabad High Court · (1936) 12 AHC CK 0022

High Courts23 Dec 1936Disposed Of

Tilak Singh Vs Pradyumna Singh and Others

Allahabad High Court · AIR 1937 All 347

High Courts23 Dec 1936Dismissed

Haji Mohammad Mosa Khan Vs Sri Thakur Gopiji Mahraj

Allahabad High Court · AIR 1937 All 344

High Courts23 Dec 1936Dismissed

Brij Kishore and Another Vs Parshotam Das and Others

Allahabad High Court · AIR 1937 All 303

High Courts23 Dec 1936Dismissed

Namdar Khan and Others Vs Naimul Khan and Others

Allahabad High Court · (1936) 12 AHC CK 0008

High Courts22 Dec 1936Dismissed

Sheo Nayak Vs Babau and Another

Allahabad High Court · (1936) 12 AHC CK 0029

High Courts22 Dec 1936Allowed

Ram Govind Pandey Vs Brij Ratan Das and Another

Allahabad High Court · (1936) 12 AHC CK 0019

High Courts22 Dec 1936Allowed

Narain and Another Vs Mohan Singh

Allahabad High Court · (1936) 12 AHC CK 0011

High Courts22 Dec 1936

Puran Chand Vs Bhagwat Prasad

Allahabad High Court · AIR 1937 All 345

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11Uttar Pradesh Agriculturists Relief Act, 1934 — Section 3, 5

High Courts22 Dec 1936

Govind Prasad Vs Yad Ram

Allahabad High Court · 169 Ind. Cas. 634

High Courts21 Dec 1936Dismissed

Chandra Sarup and Another Vs Kanhiaiya Lal

Allahabad High Court · (1936) 12 AHC CK 0035

High Courts21 Dec 1936Allowed

Babu Kunj Behari Lal Vs Mt. Ketki Kunwar

Allahabad High Court · AIR 1937 All 395

High Courts21 Dec 1936Dismissed

Nirmal Singh Vs Zamir Uddin Khan and Others

Allahabad High Court · AIR 1937 All 368