High Courts13 Mar 1936Allowed
(Firm) Baboo Lal-Bhagwan Das Vs M. Purcell and Others
Allahabad High Court · AIR 1936 All 869 : 166 Ind. Cas. 280
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,335 of 5,024
High Courts12 Mar 1936Allowed
Murli and Others Vs Hanuman Prasad and Another
Allahabad High Court · AIR 1936 All 520 : 163 Ind. Cas. 877
High Courts12 Mar 1936Dismissed
Gopal Devi Vs Lachhmi Shankar and Another
Allahabad High Court · AIR 1936 All 512 : 163 Ind. Cas. 966
Transfer of Property Act, 1882 — Section 85, 91
High Courts11 Mar 1936Allowed
Sheo Sahai Vs Tilok Singh and Others
Allahabad High Court · AIR 1936 All 553
High Courts10 Mar 1936Dismissed
Kunwar Inderjit Singh Vs Gir Raj Singh
Allahabad High Court · AIR 1936 All 671
Agra Tenancy Act, 1926 — Section 14
High Courts10 Mar 1936
Wali Mohammad and Others Vs Batuk and Another
Allahabad High Court · AIR 1936 All 517 : 163 Ind. Cas. 843
Easements Act, 1882 — Section 15, 28
High Courts04 Mar 1936Allowed
Bhawani Prasad and Others Vs Bahal Singh and Another
Allahabad High Court · AIR 1936 All 492 : 163 Ind. Cas. 767
Agra Tenancy Act, 1926 — Section 226
High Courts04 Mar 1936Allowed
Kamal Devi Vs Dr. C. Khudadad
Allahabad High Court · AIR 1936 All 522 : 163 Ind. Cas. 872
Limitation Act, 1963 — Section 19
High Courts04 Mar 1936Dismissed
Anandi Lal and Others Vs Ram Sarup and Others
Allahabad High Court · AIR 1936 All 495 : 163 Ind. Cas. 480
Civil Procedure Code, 1908 (CPC) — Section 51Transfer of Property Act, 1882 — Section 69
High Courts04 Mar 1936
Ram Swakup and Others Vs Anandi Lal and Others
Allahabad High Court · (1936) 03 AHC CK 0003
High Courts04 Mar 1936Dismissed
Tulshi Ram Vs Seth Bindaban Das and Others
Allahabad High Court · (1936) 03 AHC CK 0001
High Courts03 Mar 1936Dismissed
Keshava Prasad Singh Bahadur Vs Mt. Beni Kunwar and Others
Allahabad High Court · AIR 1936 All 631
High Courts03 Mar 1936
Adit Singh Vs Rai Bindayal Sahu and Others
Allahabad High Court · AIR 1936 All 456 : 163 Ind. Cas. 762
High Courts02 Mar 1936Allowed
Banarsi Das and Others Vs Collector of Saharanpur and Others
Allahabad High Court · AIR 1936 All 712 : 165 Ind. Cas. 498
Evidence Act, 1872 — Section 68
High Courts28 Feb 1936
Ghungru and Others Vs Emperor
Allahabad High Court · AIR 1936 All 360 : 163 Ind. Cas. 301
Penal Code, 1860 (IPC) — Section 365, 452
High Courts28 Feb 1936Dismissed
Ram Ghulam Vs Bandhu Singh
Allahabad High Court · AIR 1936 All 434 : 163 Ind. Cas. 564
High Courts27 Feb 1936Dismissed
Sarjuram Sahu Vs Musammat Dularna Bibi
Allahabad High Court · 162 Ind. Cas. 53
High Courts27 Feb 1936Dismissed
Ram Narain and Others Vs Mahmood Hasan
Allahabad High Court · AIR 1936 All 450 : 163 Ind. Cas. 537
Agriculturists Relief Act — Section 5