High Courts08 Sept 1937
Lala Chatar Sen Vs Raja Ram and Others
Allahabad High Court · (1937) 09 AHC CK 0002
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,312 of 5,024
High Courts07 Sept 1937
Syed Mohammad Anis and Another Vs Iqbal Husain and Others
Allahabad High Court · AIR 1938 All 29 : 173 Ind. Cas. 642
Agra Tenancy Act, 1926 — Section 212, 230
High Courts06 Sept 1937Disposed Of
Lala Shyam Lal Vs Lala Ram Gopal
Allahabad High Court · AIR 1938 All 31
Agriculturists Relief Act — Section 5
High Courts03 Sept 1937Dismissed
Harry Thriepland Woodward Vs Mrs. Iris Maud Woodward
Allahabad High Court · AIR 1938 All 126 : 173 Ind. Cas. 925
Divorce Act, 1869 — Section 40
High Courts31 Aug 1937Dismissed
Deokinandan Pandey Vs Ram Chandra Tewari and Others
Allahabad High Court · AIR 1938 All 17 : 173 Ind. Cas. 180
Agra Tenancy Act, 1926 — Section 22Civil Procedure Code, 1908 (CPC) — Section 115
High Courts27 Aug 1937Allowed
Abdul Latif Khan Vs Mt. Sikandar Begum
Allahabad High Court · (1937) 08 AHC CK 0026
High Courts26 Aug 1937
MAHAMMAD FARUQ, IN RE.
Allahabad High Court · (1938) 6 ITR 1
Income Tax Act, 1961 — Section 66(2)
High Courts25 Aug 1937Allowed
Dharam Singh Vs Bishan Sarup
Allahabad High Court · (1937) 08 AHC CK 0033
High Courts24 Aug 1937Dismissed
Munshi Ram Vs Emperor
Allahabad High Court · AIR 1938 All 16
Penal Code, 1860 (IPC) — Section 511
High Courts24 Aug 1937Dismissed
Gaya Misra Vs Rammanog Misir and Others
Allahabad High Court · AIR 1937 All 794
Agra Tenancy Act, 1926 — Section 230North Western Provinces Tenancy Act, 1901 — Section 37
High Courts24 Aug 1937Allowed
Babu Ram and Others Vs Manohar Lal
Allahabad High Court · (1937) 08 AHC CK 0027
High Courts24 Aug 1937
Allahabad Bank Ltd. Vs Prakash Nath
Allahabad High Court · AIR 1938 All 12
Agriculturists Relief Act — Section 2(2)
High Courts23 Aug 1937Dismissed
Deb Singh Vs Thagu Sah and Others
Allahabad High Court · AIR 1937 All 795
High Courts20 Aug 1937Allowed
Mt. Jagdei and Another Vs Sampat Dube and Another
Allahabad High Court · AIR 1937 All 796
High Courts20 Aug 1937
Benares Bank Ltd. Vs B. Jugal Kishore
Allahabad High Court · AIR 1938 All 13
Uttar Pradesh Encumbered Estates Act, 1934 — Section 6
High Courts19 Aug 1937Dismissed
Ram Adhar Pathak Vs Indradeo Singh
Allahabad High Court · (1937) 08 AHC CK 0045
Encumbered Estates Act, 1934 — Section 7
High Courts18 Aug 1937Allowed
Dasrath Teli and Another Vs Ram Das Thakurai
Allahabad High Court · (1937) 08 AHC CK 0020
High Courts17 Aug 1937Disposed Of
Thakur Pratap Singh Vs L. Brijnath Dass and Others
Allahabad High Court · (1937) 08 AHC CK 0037
High Courts17 Aug 1937Dismissed
Deputy Commissioner of Partabgarh Vs Puran Chand Har Narain
Allahabad High Court · AIR 1938 All 15
Court of Wards Act — Section 19
High Courts17 Aug 1937
Mt. Anis Begam and Another Vs Lala Shyam Sunder Lal
Allahabad High Court · AIR 1937 All 792
Agriculturists Relief Act — Section 33Suits Valuation Act, 1887 — Section 9Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33