High Courts04 Aug 1937Dismissed
Seth Kedar Nath Vs K. Arun Chandra Sinha
Allahabad High Court · (1937) 08 AHC CK 0016
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,314 of 5,024
High Courts03 Aug 1937Allowed
Ram Nandan Rai and Another Vs Tileshar Rai and Others
Allahabad High Court · (1937) 08 AHC CK 0038
High Courts02 Aug 1937Disposed Of
Batulan Vs Adit Prakash
Allahabad High Court · (1937) 08 AHC CK 0041
Uttar Pradesh Encumbered Estates Act, 1934 — Section 4, 6
High Courts02 Aug 1937Allowed
Ram Prasad Ghasi Ram Vs Bal Krishen and Another
Allahabad High Court · AIR 1937 All 751
High Courts02 Aug 1937Allowed
Firm Shiva Dayal Mal Suraj Bhan Vs Rajeshwar Prasad and others
Allahabad High Court · (1937) 08 AHC CK 0006
Civil Procedure Code, 1908 (CPC) — Section 41
High Courts01 Aug 1937Allowed
Chauthi Singh Vs Emperor Through Pulhawan
Allahabad High Court · AIR 1937 All 768
High Courts01 Aug 1937
Jagat Singh and others Vs Kunwar Sen
Allahabad High Court · (1937) 08 AHC CK 0010
Encumbered Estates Act, 1934 — Section 4(4), 45
High Courts31 Jul 1937Allowed
Durbijai Singh and Another Vs Nawab Zohra Sultan Begam
Allahabad High Court · (1937) 07 AHC CK 0007
High Courts31 Jul 1937Disposed Of
Harihar and Others Vs Emperor
Allahabad High Court · AIR 1938 All 11
High Courts31 Jul 1937
Chaitan Prakash and Another Vs Mumtaz Ahmad and Others
Allahabad High Court · (1937) 07 AHC CK 0003
High Courts30 Jul 1937Allowed
Brij Bhushan Saran Vs Gainda Mal
Allahabad High Court · (1937) 07 AHC CK 0010
High Courts30 Jul 1937Dismissed
Dawar Singh Vs Emperor
Allahabad High Court · AIR 1937 All 755
Penal Code, 1860 (IPC) — Section 182
High Courts28 Jul 1937Allowed
Bhagwati Devi Vs Chandrika Prasad
Allahabad High Court · (1937) 07 AHC CK 0011
High Courts28 Jul 1937
Abdul Hasan and Another Vs Khalil Ullah
Allahabad High Court · AIR 1937 All 761
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 3, 7
High Courts27 Jul 1937Dismissed
Mithai Lal Vs Jagan and Others
Allahabad High Court · (1937) 07 AHC CK 0006
High Courts27 Jul 1937
Ram Bharosey Vs Pheru Lal
Allahabad High Court · (1937) 07 AHC CK 0001
Encumbered Estates Act, 1934 — Section 4, 6
High Courts25 Jul 1937Dismissed
Kishan Lal Vs Shri Ram
Allahabad High Court · (1937) 07 AHC CK 0008
Agra Tenancy Act, 1926 — Section 132(1), 152(2)Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts13 May 1937Dismissed
Muhammad Abdul Qaiyum Vs Secretary of State
Allahabad High Court · (1937) 05 AHC CK 0022
High Courts13 May 1937Dismissed
Suraj Narain Chaube Vs Beni Madho Chaube and Others
Allahabad High Court · (1937) 05 AHC CK 0017