High Courts30 Apr 1937
Mool Chand Vs Mt. Chahta Devi and Another
Allahabad High Court · (1937) 04 AHC CK 0035
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,316 of 5,024
High Courts30 Apr 1937Dismissed
Firm Ganga Prasad - Ratan Vs Secretary of State
Allahabad High Court · (1937) 04 AHC CK 0015
High Courts30 Apr 1937Dismissed
Firm Ganga Prasad Ratan Vs Secretary of State
Allahabad High Court · (1937) 04 AHC CK 0004
High Courts29 Apr 1937Allowed
Ismail Vs Firm Johri Mal-Sital Prasad
Allahabad High Court · (1937) 04 AHC CK 0046
High Courts29 Apr 1937Allowed
Mt. Mahadei Kunwar Vs Padarath Chaube and Another
Allahabad High Court · (1937) 04 AHC CK 0028
High Courts29 Apr 1937
Ankaraju Subbaraya Vs Batuk Prasad
Allahabad High Court · (1937) 04 AHC CK 0013
High Courts28 Apr 1937Allowed
Kushal Singh Vs Ram Kishun Singh and Others
Allahabad High Court · (1937) 04 AHC CK 0018
High Courts28 Apr 1937Dismissed
Secretary of State for India in Council Vs Musammat Basti Begam
Allahabad High Court · (1937) 04 AHC CK 0007
High Courts27 Apr 1937Allowed
Subedar Major Thakur Hans Ram Singh and Others Vs L. Kishori Lal
Allahabad High Court · (1937) 04 AHC CK 0045
High Courts23 Apr 1937Dismissed
Pt. Krishna Kant Malaviya Vs Lala Amarnath and Others
Allahabad High Court · (1937) 04 AHC CK 0040
High Courts22 Apr 1937Disposed Of
Munshi Bishun Lal Vs Lala Banwari Lal and Others
Allahabad High Court · (1937) 04 AHC CK 0022
High Courts21 Apr 1937
Emperor Vs Bishan Sahai Vidyarthi and Others
Allahabad High Court · (1937) 04 AHC CK 0012
High Courts20 Apr 1937Dismissed
Lala Banwari Lal and Others Vs Lala Beni Prasad and Others
Allahabad High Court · (1937) 04 AHC CK 0038
High Courts15 Apr 1937Disposed Of
Babu Debi Bakhsh Singh Vs Smt. Ashtbhuja Ratan Kunwar and Another
Allahabad High Court · AIR 1937 All 670
High Courts15 Apr 1937Dismissed
Gainda Lal Goel Vs Rameshwar Das
Allahabad High Court · AIR 1937 All 650
High Courts13 Apr 1937Dismissed
Emperor Vs Sita Ram
Allahabad High Court · AIR 1937 All 735
Criminal Procedure Code, 1898 (CrPC) — Section 438Uttar Pradesh Excise Act, 1910 — Section 63
High Courts13 Apr 1937
Sita Ram Vs Emperor
Allahabad High Court · (1937) 04 AHC CK 0006
Uttar Pradesh Excise Act, 1910 — Section 60(a), 63
High Courts12 Apr 1937Disposed Of
Phaggumal and Others Vs Baru Lal and Another
Allahabad High Court · (1937) 04 AHC CK 0032