High Courts17 Aug 1937Dismissed
Deputy Commissioner of Partabgarh, Incharge Dhingwas Estate Vs Puran Chand Har Narain through L. Lal Chand
Allahabad High Court · (1937) 08 AHC CK 0013
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,313 of 5,024
High Courts16 Aug 1937Disposed Of
Ram Chandra Singh and Another Vs Lala Misri Lal and Others
Allahabad High Court · AIR 1937 All 790
Agra Tenancy Act, 1926 — Section 44
High Courts16 Aug 1937Disposed Of
In Re: Jodha Singh and Others
Allahabad High Court · AIR 1937 All 769
Civil Procedure Code, 1908 (CPC) — Section 1Uttar Pradesh Encumbered Estates Act, 1934 — Section 4
High Courts14 Aug 1937Dismissed
Pulander Singh Vs Dauli Singh and Others
Allahabad High Court · (1937) 08 AHC CK 0044
High Courts14 Aug 1937Allowed
Reoti Prasad Vs Mangali and Anothers
Allahabad High Court · (1937) 08 AHC CK 0035
High Courts14 Aug 1937Dismissed
Babu Ram Vs Emperor
Allahabad High Court · AIR 1937 All 754
Penal Code, 1860 (IPC) — Section 403, 411
High Courts14 Aug 1937Dismissed
Sibte Husain and Another Vs Emperor
Allahabad High Court · AIR 1937 All 785
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A, 147
High Courts14 Aug 1937
Al Ahmad and Another Vs Emperor through Chain Sukh and Another
Allahabad High Court · (1937) 08 AHC CK 0012
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts13 Aug 1937
Muzaffarnagar Bank Ltd. Vs Fatta and Others
Allahabad High Court · (1937) 08 AHC CK 0005
High Courts11 Aug 1937Partly Allowed
Mt. Waziran Vs Mt. Rashidan and Another
Allahabad High Court · AIR 1937 All 783
High Courts09 Aug 1937Allowed
Bharath Prasad Vs Lachhman Prasad and Others
Allahabad High Court · (1937) 08 AHC CK 0043
High Courts09 Aug 1937Disposed Of
Mahant Anant Gir Vs Ram Nazar Choube and Others
Allahabad High Court · AIR 1938 All 14 : 173 Ind. Cas. 50
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 23, 27
High Courts09 Aug 1937
Anand Gir Vs Ram Nazar Choube and Others
Allahabad High Court · (1937) 08 AHC CK 0008
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 23
High Courts09 Aug 1937Dismissed
Sheonandan Pathak and Others Vs Emperor
Allahabad High Court · (1937) 08 AHC CK 0004
Encumbered Estates Act, 1934 — Section 4(4)
High Courts06 Aug 1937Dismissed
Mustafa Husain Khan Vs Bundi Begam
Allahabad High Court · (1937) 08 AHC CK 0039
High Courts06 Aug 1937
B. Krishna Chandra Agarwal Vs Firm Mohan Lal Bhikam Das and Co.
Allahabad High Court · (1937) 08 AHC CK 0009
High Courts06 Aug 1937
Sat Narain Mani Tewari Vs Bujharat and Another
Allahabad High Court · (1937) 08 AHC CK 0001
High Courts05 Aug 1937Allowed
Narain Singh Vs Banke Behari Lal
Allahabad High Court · (1937) 08 AHC CK 0025
High Courts05 Aug 1937Allowed
Pearey Lal Vs Kunjal and Another
Allahabad High Court · (1937) 08 AHC CK 0003