High Courts21 Sept 1937Allowed
Bhagat Raj Vs Mt. Gurai Dulaiya and Another
Allahabad High Court · (1937) 09 AHC CK 0028
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,311 of 5,024
High Courts21 Sept 1937
Kedar Nath Vs Shiam Lal
Allahabad High Court · AIR 1938 All 48
Agriculturists Relief Act — Section 5(2)Civil Procedure Code, 1908 (CPC) — Section 3
High Courts21 Sept 1937
Ganga Prasad Singh Vs Thakur Bindeshwari Singh
Allahabad High Court · (1937) 09 AHC CK 0004
High Courts20 Sept 1937Dismissed
B. Girwar Singh Vs Har Prasad
Allahabad High Court · AIR 1938 All 52 : 173 Ind. Cas. 897
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11
High Courts17 Sept 1937Dismissed
Sheikh Nazim Hussain Vs Pt. Ram Nath Dubey
Allahabad High Court · (1937) 09 AHC CK 0033
High Courts16 Sept 1937Allowed
Jokhu Vs Municipal Board and Another
Allahabad High Court · (1937) 09 AHC CK 0025
High Courts16 Sept 1937
Mir Umrao Ali Vs Subedar Rup Singh
Allahabad High Court · AIR 1938 All 26
Agriculturists Relief Act — Section 30
High Courts15 Sept 1937Allowed
Mirza Mohammad Hasan Vs Buddhu
Allahabad High Court · (1937) 09 AHC CK 0026
High Courts15 Sept 1937Allowed
B. Durga Prasad Seth and Another Vs Om Prakash and Others
Allahabad High Court · (1937) 09 AHC CK 0011
High Courts14 Sept 1937Allowed
Ram Narain Singh and Others Vs Shripat Singh and Others
Allahabad High Court · (1937) 09 AHC CK 0018
High Courts13 Sept 1937Allowed
Sri Ram Vs Jai Kishan Lal and Others
Allahabad High Court · (1937) 09 AHC CK 0020
High Courts13 Sept 1937
Mt. Kamla Bai Vs B. Chitra Prasad and Others
Allahabad High Court · AIR 1938 All 59 : 173 Ind. Cas. 875
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Insolvency Act, 1920 — Section 6(e)
High Courts10 Sept 1937Allowed
Mt. Champa Devi Vs Mt. Asa Devi
Allahabad High Court · AIR 1938 All 8
Encumbered Estates Act, 1934 — Section 4Uttar Pradesh Encumbered Estates Act, 1934 — Section 7(1)(b)
High Courts10 Sept 1937Allowed
Mst. Tejjo Vs Chiranji Lal
Allahabad High Court · (1937) 09 AHC CK 0013
Registration Act, 1908 — Section 17(2)(vi)
High Courts08 Sept 1937Dismissed
Nand Ram Vs Hakim Saraj Hussain Khan
Allahabad High Court · (1937) 09 AHC CK 0032
High Courts08 Sept 1937Dismissed
Budhsen Vs Asharfi Lal and Others
Allahabad High Court · (1937) 09 AHC CK 0029
High Courts08 Sept 1937Dismissed
Sheo Narain and Others Vs Inder and Others
Allahabad High Court · (1937) 09 AHC CK 0008
High Courts08 Sept 1937Allowed
Raja Ram and Others Vs Chatar Sesn
Allahabad High Court · (1937) 09 AHC CK 0006