High Courts07 Oct 1937Disposed Of
Rajendra Singh Vs Uma Prasad
Allahabad High Court · (1937) 10 AHC CK 0026
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,310 of 5,024
High Courts07 Oct 1937Allowed
Ram Prasad Vs Tirloki Nath
Allahabad High Court · AIR 1938 All 50
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Uttar Pradesh Agriculturists Relief Act, 1934 — Section 5
High Courts07 Oct 1937
Mathura Prasad Vs Bhola Nath and Others
Allahabad High Court · (1937) 10 AHC CK 0002
High Courts06 Oct 1937Dismissed
Sidh Nath Singh and Others Vs Badri Singh and Others
Allahabad High Court · (1937) 10 AHC CK 0024
High Courts06 Oct 1937Disposed Of
Phool Chand and Others Vs Mt. Mantia and Others
Allahabad High Court · (1937) 10 AHC CK 0022
High Courts06 Oct 1937Disposed Of
In Re: Brahma Nand
Allahabad High Court · AIR 1938 All 75 : 173 Ind. Cas. 344
Uttar Pradesh Encumbered Estates Act, 1934 — Section 4
High Courts06 Oct 1937Allowed
Kanhai Lal Vs Nokhey and Another
Allahabad High Court · (1937) 10 AHC CK 0004
High Courts02 Oct 1937Dismissed
Mst. Khurshedunnisa begam Vs Hemraj
Allahabad High Court · (1937) 10 AHC CK 0001
Oudh Rent Act, 1886 — Section 108(10)Oudh Rent Act, 1886 — Section 108(10)Oudh Rent Act, 1886 — Section 108(10)
High Courts30 Sept 1937Dismissed
Ram Chander Singh and Others Vs Nija and Others
Allahabad High Court · (1937) 09 AHC CK 0035
High Courts30 Sept 1937Dismissed
Lala Ram Saran Das and Another Vs Lala Banwari Lal
Allahabad High Court · (1937) 09 AHC CK 0030
High Courts30 Sept 1937
M. Mukand Sarup Vs Th. Krishna Chandra Singh and Others
Allahabad High Court · (1937) 09 AHC CK 0009
High Courts30 Sept 1937Dismissed
Nija and Others Vs Ram Chander Singh and Others
Allahabad High Court · (1937) 09 AHC CK 0007
High Courts29 Sept 1937Allowed
L. Shanker Lal Dahania Vs L. Balkishan and Another
Allahabad High Court · (1937) 09 AHC CK 0021
High Courts29 Sept 1937Disposed Of
Pooran Chand and Another Vs L. Babu Ram and Another
Allahabad High Court · AIR 1938 All 56 : 173 Ind. Cas. 895
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115
High Courts28 Sept 1937Disposed Of
Gajraj Singh Vs Tej Singh and Others
Allahabad High Court · (1937) 09 AHC CK 0022
High Courts24 Sept 1937Dismissed
Sultan Ahmad Khan Vs Sirajul Haque and Others
Allahabad High Court · (1937) 09 AHC CK 0027
High Courts23 Sept 1937Disposed Of
Ashraf Vs L. Saith Mal
Allahabad High Court · (1937) 09 AHC CK 0019
High Courts22 Sept 1937Dismissed
Raja Ram Vs Gajraj Puri and Others
Allahabad High Court · (1937) 09 AHC CK 0036
Specific Relief Act, 1877 — Section 9Specific Relief Act, 1877 — Section 9Specific Relief Act, 1877 — Section 9
High Courts22 Sept 1937
Firm Brij Kishore Ram Sarup Vs Sheo Charan Lal
Allahabad High Court · (1937) 09 AHC CK 0017