High Courts01 Nov 1937Dismissed
Mazhar Hasan and Others Vs Mukhtar Hasan and Another
Allahabad High Court · (1937) 11 AHC CK 0014
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,309 of 5,024
High Courts01 Nov 1937
Sidhgopal Vs Chandra Kishore
Allahabad High Court · (1937) 11 AHC CK 0004
Uttar Pradesh Land Revenue Act, 1901 — Section 201Uttar Pradesh Land Revenue Act, 1901 — Section 201Uttar Pradesh Land Revenue Act, 1901 — Section 201
High Courts29 Oct 1937Dismissed
Girdhar Das Vs Triloki Nath and Others
Allahabad High Court · AIR 1938 All 130
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts29 Oct 1937Dismissed
L. Brij Behari Lal and Others Vs Sahu Gopi Nath
Allahabad High Court · (1937) 10 AHC CK 0027
High Courts29 Oct 1937Dismissed
Mst. Dulara Vs Narain singh
Allahabad High Court · (1937) 10 AHC CK 0006
High Courts28 Oct 1937
Pandit Kalyan Das Vs Babu Kashi Prasad and Others
Allahabad High Court · AIR 1938 All 113
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts27 Oct 1937Dismissed
Mt. Jaiwanti Vs Mt. Anandi Devi through Johari Lal
Allahabad High Court · AIR 1938 All 62 : 173 Ind. Cas. 356
High Courts27 Oct 1937Disposed Of
Suchit Chaube and Others Vs Baldeo Rai
Allahabad High Court · AIR 1938 All 74 : 173 Ind. Cas. 425
High Courts27 Oct 1937Dismissed
B. Chhuttan Lall Vs B. Dwarka Prasad
Allahabad High Court · (1937) 10 AHC CK 0010
High Courts26 Oct 1937Dismissed
Ram Adhar Misir Vs Jagnoo Misir and Others
Allahabad High Court · (1937) 10 AHC CK 0019
High Courts25 Oct 1937
S. C. MULLICK AND SONS, IN RE.
Allahabad High Court · (1938) 6 ITR 99
Income Tax Act, 1961 — Section 66
High Courts22 Oct 1937Dismissed
Hari Kishen Das Vs Firm Beni Prasad Sheo Prasad Bhagat
Allahabad High Court · (1937) 10 AHC CK 0018
High Courts21 Oct 1937Allowed
Tirbhuwan Sigh and Others Vs Gaya Deen Misir and Others
Allahabad High Court · (1937) 10 AHC CK 0023
High Courts21 Oct 1937Dismissed
Collector of Benares and Another Vs Jai Narain Rai
Allahabad High Court · (1937) 10 AHC CK 0015
High Courts21 Oct 1937Dismissed
Chunni Lal Vs Ajudhiya Prasad and Others
Allahabad High Court · (1937) 10 AHC CK 0011
High Courts19 Oct 1937Disposed Of
Mt. Araz Bibi Vs Mubarak Ali Khan and Another
Allahabad High Court · AIR 1938 All 85 : 173 Ind. Cas. 337
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts18 Oct 1937
Chaube Sheodarshan Lal Vs Balmakund and Others
Allahabad High Court · (1937) 10 AHC CK 0008
High Courts10 Oct 1937
Special Manager, Court of Wards, Muttra Vs Lekhraj
Allahabad High Court · (1937) 10 AHC CK 0021
High Courts08 Oct 1937Disposed Of
Mirza Zahid Beg and Others Vs Emperor
Allahabad High Court · (1937) 10 AHC CK 0014