High Courts13 Dec 1937Allowed
Hafiz Abdul Noor Vs Sahu Brij Mohan Saran
Allahabad High Court · (1937) 12 AHC CK 0015
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,307 of 5,024
High Courts13 Dec 1937
Ram Badan Lal and Others Vs Kunwar Singh and Others
Allahabad High Court · (1937) 12 AHC CK 0007
High Courts10 Dec 1937
In Re: Jagannath Prasad In Re: Bharat Dharma Syndicate (in Liquidation)
Allahabad High Court · AIR 1938 All 193
Companies Act, 1956 — Section 183(5)
High Courts02 Dec 1937
L. Mukat Bihari Lal Vs B. Manmohan Lal and Another
Allahabad High Court · AIR 1938 All 165
Civil Procedure Code, 1908 (CPC) — Section 10Uttar Pradesh Encumbered Estates Act, 1934 — Section 7(b)
High Courts02 Dec 1937
Rai Girendra Narain Vs B. Ganga Narain
Allahabad High Court · (1937) 12 AHC CK 0005
High Courts01 Dec 1937Allowed
Radhe Kishun Vs H.H. Sri Maharaja Aditya Narain Singh and Another
Allahabad High Court · (1937) 12 AHC CK 0013
High Courts01 Dec 1937
Panguwa Vs Ratan Singh and Another
Allahabad High Court · (1937) 12 AHC CK 0003
High Courts29 Nov 1937Dismissed
Ram Singh Vs Sri Charan and Others
Allahabad High Court · (1937) 11 AHC CK 0030
High Courts29 Nov 1937Dismissed
Gyan Datt and Others Vs Sada Nand Lal and Others
Allahabad High Court · (1937) 11 AHC CK 0022
High Courts29 Nov 1937Dismissed
Gulzari Lal and Another Vs Mohammad Shafi Khan and Another
Allahabad High Court · (1937) 11 AHC CK 0021
High Courts26 Nov 1937
Suraj Narain Singha Vs Kedar Prasad and Others
Allahabad High Court · AIR 1938 All 119 : 173 Ind. Cas. 920
High Courts26 Nov 1937
Kedar Prasad and Others Vs Suraj Narain Sinha
Allahabad High Court · AIR 1938 All 128
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 3
High Courts25 Nov 1937Dismissed
Kashi Kurmi Vs Bansraj Kurmi
Allahabad High Court · (1937) 11 AHC CK 0024
High Courts25 Nov 1937
Data Ram and Another Vs Dhara and Another
Allahabad High Court · (1937) 11 AHC CK 0002
High Courts23 Nov 1937
Mohammad Yusuf Ali Khan and Another Vs Mt. Shiam Kunwar and Others
Allahabad High Court · AIR 1938 All 135
Agra Tenancy Act, 1926 — Section 242(d)
High Courts22 Nov 1937Dismissed
Ramjit and Others Vs Emperor
Allahabad High Court · (1937) 11 AHC CK 0027
High Courts22 Nov 1937
Kr. Jagdish Pratap Bahadur Singh and Others Vs Raj Kumar Udai Pratap Bahadur Singh and Others
Allahabad High Court · AIR 1938 All 97 : 173 Ind. Cas. 353
Court Fees Act, 1870 — Section 35Uttar Pradesh Encumbered Estates Act, 1934 — Section 14, 45
High Courts19 Nov 1937
Bisheshar Vs Gaya Bux Singh
Allahabad High Court · AIR 1938 All 134
Civil Procedure Code, 1908 (CPC) — Section 113