High Courts14 Feb 1938Dismissed
Gobind Behari and Others Vs Shujaat-Mand Khan and Others
Allahabad High Court · AIR 1938 All 364
Civil Procedure Code, 1908 (CPC) — Section 144Evidence Act, 1872 — Section 92
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,305 of 5,024
High Courts14 Feb 1938Dismissed
Thakur Kishun Chand Singh Vs Munshi Makund Sarup and Others
Allahabad High Court · AIR 1938 All 308
Encumbered Estates Act, 1934 — Section 4
High Courts14 Feb 1938Dismissed
In Re: Ganeshi Lal and Sons, Jewellers
Allahabad High Court · AIR 1938 All 367
Income Tax Act, 1961 — Section 66(3)
High Courts14 Feb 1938
GANESHI LAL AND SONS, JEWELLERS, AGRA Vs COMMISSIONER OF INCOME TAX.
Allahabad High Court · (1938) 6 ITR 390
Income Tax Act, 1961 — Section 66(3)
High Courts03 Feb 1938Dismissed
Pt. Shyama Charan Vs Mt. Anguri Devi
Allahabad High Court · (1938) 02 AHC CK 0011
High Courts03 Feb 1938Disposed Of
Auraiya Pay Office of Imperial Bank of India Vs Notified Area Committee
Allahabad High Court · AIR 1938 All 302
Uttar Pradesh Municipalities Act, 1916 — Section 162
High Courts02 Feb 1938
Mahant Mangal Puri Vs Mahant Baldeo Puri
Allahabad High Court · AIR 1938 All 304
Transfer of Property Act, 1882 — Section 106
High Courts02 Feb 1938Allowed
Emperor Vs Bansi and Others
Allahabad High Court · (1938) 02 AHC CK 0015
High Courts01 Feb 1938Dismissed
Court of Wards Vs L. Ajodhia Prasad and Another
Allahabad High Court · AIR 1938 All 305
Court of Wards Act — Section 37Limitation Act, 1963 — Article 36
High Courts01 Feb 1938Dismissed
Dirgpal Singh Vs Gulzari Lal and Another
Allahabad High Court · AIR 1938 All 341 : 175 Ind. Cas. 938
High Courts28 Jan 1938Disposed Of
Mt. Lachhmina Kunwari Vs Mt. Makfula Kunwari and Others
Allahabad High Court · AIR 1938 All 316 : 175 Ind. Cas. 902
Agra Tenancy Act, 1926 — Section 273Transfer of Property Act, 1882 — Section 52
High Courts28 Jan 1938
Phul Chand Vs Dharam Chand
Allahabad High Court · AIR 1938 All 314
Pre-emption Act, 1922 — Section 8Specific Relief Act, 1877 — Section 42
High Courts24 Jan 1938Allowed
Narain Sarup Vs Daya Shanker
Allahabad High Court · (1938) 01 AHC CK 0014
High Courts24 Jan 1938Allowed
Aditya Narain Singh Bahadur Vs Commissioner of Income Tax
Allahabad High Court · AIR 1938 All 310
Income Tax Act, 1961 — Section 66(2)
High Courts24 Jan 1938
SIR ADITYA NARAIN SINGH BAHADUR (MAHARAJA OF BENARES) Vs COMMISSIONER OF Income Tax, CENTRAL AND UNITED PROVINCES.
Allahabad High Court · (1938) 6 ITR 217
Income Tax Act, 1961 — Section 66(2)
High Courts20 Jan 1938Dismissed
Radhey Lal and Another Vs Emperor
Allahabad High Court · (1938) 01 AHC CK 0007
High Courts18 Jan 1938Dismissed
Sheo Shanker Singh and Others Vs Sangram Singh and Others
Allahabad High Court · (1938) 01 AHC CK 0018
High Courts18 Jan 1938Dismissed
Mubarak Husain Vs Sagar Mal and Others
Allahabad High Court · AIR 1938 All 321
Agra Tenancy Act, 1926 — Section 197Civil Procedure Code, 1908 (CPC) — Section 98
High Courts17 Jan 1938Dismissed
B. Krishna Gopal Vs Mt. Lakshmi Bai
Allahabad High Court · (1938) 01 AHC CK 0008
High Courts12 Jan 1938Dismissed
Raja Jaleshwari Pratap Narain Singh Vs Pateshwari Baksh Singh and Others
Allahabad High Court · AIR 1938 All 345
Evidence Act, 1872 — Section 90