High Courts22 Mar 1938Dismissed

Hira Lal Vs Emperor

Allahabad High Court · AIR 1938 All 395

Criminal Procedure Code, 1898 (CrPC) — Section 537United Provinces Prevention of Adulteration Act, 1912 — Section 4
High Courts24 Feb 1938Disposed Of

Bachcha Lal Vs Lachman and Another

Allahabad High Court · AIR 1938 All 388

Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27Transfer of Property Act, 1882 — Section 106