High Courts09 May 1938Dismissed
Emperor Vs Beni
Allahabad High Court · AIR 1938 All 386
Criminal Procedure Code, 1898 (CrPC) — Section 488
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,302 of 5,024
High Courts09 May 1938
Kashi Kahar Vs B. Asharfi Singh
Allahabad High Court · AIR 1938 All 511
Agra Tenancy Act, 1926 — Section 230
High Courts06 May 1938Disposed Off
LALA TRIBENI RAM, IN RE.
Allahabad High Court · (1938) 6 ITR 510
Income Tax Act, 1961 — Section 66(2)
High Courts06 May 1938Dismissed
Mt. Alimunnisa Bibi Vs Mohammad Abdur Rahman and Others
Allahabad High Court · AIR 1938 All 485
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts06 May 1938Dismissed
Gopi Nath Vs Srimati Chameli and Another
Allahabad High Court · AIR 1938 All 504
Limitation Act, 1877 — Section 85(II)
High Courts05 May 1938Disposed Of
Baij Nath Sahai Vs Man Singh and Another
Allahabad High Court · AIR 1938 All 515
Agra Tenancy Act, 1926 — Section 227
High Courts05 May 1938Allowed
GANESHILAL BHATTAWALA, IN RE.
Allahabad High Court · (1938) 6 ITR 489
Income Tax Act, 1961 — Section 66(2)
High Courts05 May 1938
Mt. Kamni Begam and Another Vs Emperor
Allahabad High Court · AIR 1938 All 517
Criminal Procedure Code, 1898 (CrPC) — Section 526Penal Code, 1860 (IPC) — Section 193
High Courts05 May 1938
JUGAL KISHORE MUKAT LAL, IN RE.
Allahabad High Court · (1938) 6 ITR 494
Income Tax Act, 1961 — Section 66(2)
High Courts04 May 1938
Haji Sheikh Wahid-Uddin Vs B. Makhan Lal and Another
Allahabad High Court · AIR 1938 All 564
Transfer of Property Act, 1882 — Section 58Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33(2)
High Courts04 May 1938
Lal Singh Nayal Vs Jiwanand and Another
Allahabad High Court · (1938) 05 AHC CK 0006
High Courts04 May 1938
Sheo Prasad Bansal Vs Kulsharastra Sabha and Others
Allahabad High Court · AIR 1938 All 527
High Courts02 May 1938Dismissed
Kanhya Lal Vs Maheshwar Narain and Others
Allahabad High Court · AIR 1938 All 479
Encumbered Estates Act, 1934 — Section 46, 7
High Courts29 Apr 1938Allowed
Hakim Kanhaiya Prasad Vs Mt. Hamidan and Others
Allahabad High Court · AIR 1938 All 418
Contract Act, 1872 — Section 62Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 68
High Courts29 Apr 1938
Har Prasad Vs Sewa and Others
Allahabad High Court · AIR 1938 All 461
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 5
High Courts29 Apr 1938
Bishan Singh Gaur Vs I.P.R. Sherred and Another
Allahabad High Court · AIR 1938 All 529
High Courts26 Apr 1938Allowed
Qaim Husain Vs L. Pirbhu Lal and Another
Allahabad High Court · AIR 1938 All 508
High Courts26 Apr 1938Allowed
Makhan Lal Kela and Another Vs Baldeo Prasad and Others
Allahabad High Court · AIR 1938 All 471
Civil Procedure Code, 1908 (CPC) — Section 65
High Courts26 Apr 1938
Kalyan Singh Vs Ajudhya Prasad
Allahabad High Court · AIR 1938 All 502
Agriculturists Relief Act — Section 6Civil Procedure Code, 1908 (CPC) — Section 48
High Courts25 Apr 1938Disposed Off
Major A.U. John Vs Commissioner of Income Tax
Allahabad High Court · AIR 1938 All 464
Income Tax Act, 1922 — Section 66(2)