High Courts29 Jul 1938Allowed
Badrul Zaman and Another Vs Firm Haji Faiz Ullah Abdullah
Allahabad High Court · AIR 1938 All 635
Specific Relief Act, 1877 — Section 9
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,301 of 5,024
High Courts29 Jul 1938
Ram Narain Vs Municipal Board
Allahabad High Court · AIR 1938 All 540
Uttar Pradesh Municipalities Act, 1916 — Section 326(1), 328(1)
High Courts29 Jul 1938
Firm Haji Faizullah Ebad Ullah Vs Badruzzaman and Others
Allahabad High Court · AIR 1938 All 587
Easements Act, 1882 — Section 15
High Courts28 Jul 1938
Chimman Lal and Others Vs Syed Zahur Uddin
Allahabad High Court · AIR 1938 All 548
High Courts27 Jul 1938Dismissed
Agrenath Misir Vs Ram Ratan Pandey and Another
Allahabad High Court · AIR 1938 All 544
Transfer of Property Act, 1882 — Section 130, 6(e)
High Courts26 Jul 1938Allowed
Mt. Guda Kueri and Another Vs Adnath Pande and Others
Allahabad High Court · AIR 1938 All 546
High Courts25 Jul 1938Dismissed
Babu Govind Das and Another Vs Mt. Indrawati and Others
Allahabad High Court · AIR 1938 All 557
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Jul 1938Dismissed
Munnoo Lal Vs P.K. Banerji, Official Receiver
Allahabad High Court · AIR 1938 All 555
Civil Procedure Code, 1908 (CPC) — Section 11Provincial Insolvency Act, 1920 — Section 53
High Courts19 Jul 1938Allowed
W.K. Wesley Vs Emperor
Allahabad High Court · AIR 1938 All 571
Criminal Procedure Code, 1898 (CrPC) — Section 162Motor Vehicles Act, 1988 — Section 16Penal Code, 1860 (IPC) — Section 337
High Courts18 Jul 1938
Shyamapado Deb Vs Sunder Das
Allahabad High Court · AIR 1938 All 536
Criminal Procedure Code, 1898 (CrPC) — Section 350(2)Penal Code, 1860 (IPC) — Section 406
High Courts18 Jul 1938
Pancham Ram Vs Emperor
Allahabad High Court · AIR 1938 All 538
United Provinces Prevention of Adulteration Act, 1912 — Section 4
High Courts12 Jul 1938
Mohammad Yakub Vs Emperor
Allahabad High Court · AIR 1938 All 534
Criminal Procedure Code, 1898 (CrPC) — Section 496Penal Code, 1860 (IPC) — Section 149
High Courts13 Jun 1938
Balku Vs Emperor
Allahabad High Court · AIR 1938 All 532
Penal Code, 1860 (IPC) — Section 302, 304
High Courts10 Jun 1938
Lal Singh Vs Emperor
Allahabad High Court · AIR 1938 All 625
Penal Code, 1860 (IPC) — Section 396
High Courts25 May 1938Allowed
Suraj Narain Chaube Vs Emperor
Allahabad High Court · AIR 1938 All 513
Penal Code, 1860 (IPC) — Section 169
High Courts19 May 1938
Shiromani Sugar Mills Ltd. Vs Seth Sugni Chand Hashmat Rai and Co.
Allahabad High Court · AIR 1938 All 522
Civil Procedure Code, 1908 (CPC) — Section 111Court Fees Act, 1870 — Section 6
High Courts12 May 1938Allowed
Ram Gopal Vs Lachhman Das and Others
Allahabad High Court · AIR 1938 All 423
Transfer of Property Act, 1882 — Section 83
High Courts12 May 1938Dismissed
Hem Raj Vs Khem Chand and Others
Allahabad High Court · AIR 1938 All 601
Civil Procedure Code, 1908 (CPC) — Section 47Penal Code, 1860 (IPC) — Section 471
High Courts11 May 1938
Municipal Board Vs Pt. Hoti Lal
Allahabad High Court · AIR 1938 All 520
Uttar Pradesh Municipalities Act, 1916 — Section 55(b)
High Courts10 May 1938Disposed Of
Kishan Lal Vs Muhammad Ishaq and Others
Allahabad High Court · AIR 1938 All 426
Civil Procedure Code, 1908 (CPC) — Section 144