High Courts12 Sept 1938Disposed Of
Badri Prasad Vs Ram Narain Singh
Allahabad High Court · AIR 1939 All 157
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,299 of 5,024
High Courts12 Sept 1938Allowed
Damodar Das Vs Secretary of State
Allahabad High Court · AIR 1939 All 106
High Courts09 Sept 1938Allowed
Alliance Bank of Simla Ltd. Vs F.B. Powel
Allahabad High Court · AIR 1938 All 651
Transfer of Property Act, 1882 — Section 91
High Courts07 Sept 1938Dismissed
Manni Lal Vs Gauri Shanker and Others
Allahabad High Court · AIR 1938 All 655
High Courts07 Sept 1938Dismissed
Rajeshwar Dube Vs Ram Sanmukh Misir and Others
Allahabad High Court · (1938) 09 AHC CK 0017
High Courts05 Sept 1938Dismissed
Ragghi and Others Vs Nathu Lal and Another
Allahabad High Court · AIR 1938 All 638
Limitation Act, 1963 — Section 19
High Courts05 Sept 1938Dismissed
Mangal Chand Vs Mt. Dulari Bibi
Allahabad High Court · AIR 1938 All 654
Civil Procedure Code, 1908 (CPC) — Section 39
High Courts02 Sept 1938Disposed Of
Abdul Waheed Khan and Another Vs Ram Bux and Others
Allahabad High Court · AIR 1939 All 49
High Courts01 Sept 1938Allowed
Kundan and Others Vs Jawahar Singh
Allahabad High Court · AIR 1938 All 617
Agra Tenancy Act, 1926 — Section 44
High Courts01 Sept 1938Dismissed
Mt. Chunni and Another Vs Emperor
Allahabad High Court · AIR 1938 All 653
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts01 Sept 1938Dismissed
Sheo Nandan Singh Vs Suraj Prasad Singh and Others
Allahabad High Court · AIR 1939 All 22
High Courts01 Sept 1938
Syed Tayyab Hasan Vs Syed Saghir Hasan and Others
Allahabad High Court · AIR 1939 All 52
High Courts30 Aug 1938Disposed Of
Rajendra Kishore Sahi Vs Nand Prasad
Allahabad High Court · AIR 1938 All 641
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts30 Aug 1938Allowed
Mt. Janki Bai Vs Durga Prasad
Allahabad High Court · AIR 1938 All 640
Succession Act, 1925 — Section 383
High Courts29 Aug 1938Dismissed
Lala and Others Vs Emperor
Allahabad High Court · AIR 1938 All 637
Penal Code, 1860 (IPC) — Section 379
High Courts29 Aug 1938
Mt. Kundan Begam Vs Mt. Aisha Begam
Allahabad High Court · (1938) 08 AHC CK 0011
High Courts26 Aug 1938
Lakshmi Iron and Steel Manufacturing Co. Ltd. Vs Firm Radhey Lal-Manni Lal
Allahabad High Court · AIR 1938 All 639
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Aug 1938Dismissed
Babu Parshottam Das Vs Official Liquidator, Gorakhpur Electric Supply Co. Ltd.
Allahabad High Court · AIR 1938 All 613
Companies Act, 1956 — Section 186(2)