COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,298 of 5,024
High Courts26 Sept 1938Allowed
Balchand Vs Narain Dass and Others
Allahabad High Court · AIR 1939 All 96
High Courts22 Sept 1938Dismissed
Ambika Prasad Vs Mt. Naziran Bibi and Others
Allahabad High Court · AIR 1939 All 64
High Courts21 Sept 1938Allowed
Sankatha Prasad Vs Mt. Rukmani and Others
Allahabad High Court · AIR 1939 All 81
High Courts21 Sept 1938Disposed Of
Narotam Das Agarwal Vs Bhagwan Das and Another
Allahabad High Court · AIR 1939 All 79
High Courts20 Sept 1938Allowed
Rameshwar Nath Vs Ghulam Rasool Khan
Allahabad High Court · AIR 1939 All 92
High Courts19 Sept 1938Allowed
Kallu Singh Vs Secretary of State
Allahabad High Court · AIR 1939 All 55
High Courts16 Sept 1938Dismissed
Lakshmi Narain Vs Mirza Mohammad Akbar
Allahabad High Court · AIR 1939 All 185
High Courts16 Sept 1938Dismissed
Mt. Champa Devi Vs Pt. Sansar Chand
Allahabad High Court · (1938) 09 AHC CK 0035
High Courts15 Sept 1938Dismissed
Official Liquidators Vs Jugal Kishore and Others
Allahabad High Court · AIR 1939 All 1
High Courts14 Sept 1938
Jagan Nath Brijraj Oil Mill Cawnpore Vs Soembar
Allahabad High Court · AIR 1939 All 29
High Courts14 Sept 1938
Khwaja Mohd. Abdul Latif Vs Moulvi Ahmad Abdul Halim
Allahabad High Court · AIR 1938 All 632
Penal Code, 1860 (IPC) — Section 500
High Courts13 Sept 1938Disposed Off
KANWALNEN HAMIR SINGH Vs COMMISSIONER OF Income Tax, AJMER-MERWARA.
Allahabad High Court · (1938) 6 ITR 675
Income Tax Act, 1922 — Section 66(3)
High Courts13 Sept 1938Disposed Off
In Re: Kamal Nain Hamir Singh through Seth Gadh Mal Lodha
Allahabad High Court · (1938) 09 AHC CK 0034
High Courts13 Sept 1938Dismissed
Munni Singh Vs Collector of Benares and Another
Allahabad High Court · AIR 1939 All 28
High Courts13 Sept 1938Allowed
Mohammad Tahar and Another Vs Mt. Intizar Fatima
Allahabad High Court · AIR 1939 All 25
High Courts13 Sept 1938Allowed
Gurcharan Prasad and Others Vs Ali Sajjad
Allahabad High Court · AIR 1939 All 19
High Courts13 Sept 1938Dismissed
Bulaqi Dass Vs Pt. Gulab Chand
Allahabad High Court · AIR 1939 All 23