High Courts04 Nov 1938
Har Narain Singh and Another Vs Nand Ram Singh and Others
Allahabad High Court · AIR 1939 All 197 : (1939) 9 AWR 27
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,296 of 5,024
High Courts04 Nov 1938
Lala Babu Ram and Another Vs B. Nityanand Mathur
Allahabad High Court · AIR 1939 All 168
Legal Practitioners Act, 1879 — Section 13
High Courts03 Nov 1938Dismissed
Sri Thakurji Maharaj and Another Vs Sujan Singh and Others
Allahabad High Court · AIR 1939 All 158
High Courts02 Nov 1938Allowed
Rang Lal Vs Gajraj Singh and Another
Allahabad High Court · AIR 1939 All 202 : (1939) 9 AWR 9 : (1939) 9 AWR 11
High Courts02 Nov 1938Dismissed
Lala Asa Ram and Another Vs Lala Ram Chander
Allahabad High Court · AIR 1939 All 161
High Courts01 Nov 1938Dismissed
Ishri Prasad Kishun Tewari Vs Chandrabhan Prasad Kishun Tiwari
Allahabad High Court · AIR 1939 All 177 : (1939) 9 AWR 23
High Courts01 Nov 1938Disposed Of
Iqan Husain and Another Vs Sahu Babu Ram
Allahabad High Court · AIR 1939 All 88
High Courts01 Nov 1938
Anjuman Islamia of Bareilly Vs Radhey Lal
Allahabad High Court · AIR 1939 All 194 : (1939) 9 AWR 141
Transfer of Property Act, 1882 — Section 55(2)
High Courts01 Nov 1938
Lakhmi Chand and Others Vs Bibi Kalsumannisa
Allahabad High Court · AIR 1939 All 82 : (1939) 9 AWR 93
High Courts27 Oct 1938Dismissed
Piarey Lal and Others Vs Dina Nath and Others
Allahabad High Court · AIR 1939 All 190 : (1939) 9 AWR 33
High Courts21 Oct 1938Dismissed
Mt. Hazari and Others Vs Emperor
Allahabad High Court · AIR 1939 All 124 : (1939) 9 AWR 64
High Courts20 Oct 1938Disposed Of
Haji Ishtiaq Ahmad and Others Vs Abdul Samad
Allahabad High Court · (1938) 10 AHC CK 0012
High Courts20 Oct 1938Dismissed
Firm Chand Mal Rup Chand Vs L. Gurdial Prasad and Another
Allahabad High Court · AIR 1939 All 159
High Courts20 Oct 1938Dismissed
M. Mahammad Abdul Rahman Vs L. Baldeo Sahai and Others
Allahabad High Court · AIR 1939 All 86
High Courts20 Oct 1938Dismissed
Abdul Rahman Mohammad Isa Vs Salamat Ullah Abdul Alim
Allahabad High Court · AIR 1939 All 163
High Courts19 Oct 1938Disposed Of
Maula Bux and Others Vs Munna Lal and Others
Allahabad High Court · AIR 1939 All 205 : (1939) 9 AWR 168
Stamp Act, 1899 — Section 61(1)
High Courts19 Oct 1938Allowed
Jagdish Rai and Another Vs Suraj Kumar Singh and Others
Allahabad High Court · AIR 1939 All 113
High Courts19 Oct 1938Dismissed
Mahange Lal Vs Firm Suraj Prasad Chandu Lal
Allahabad High Court · AIR 1939 All 114