High Courts25 Apr 1938
MAJOR A. U. JOHN, IN RE.
Allahabad High Court · (1938) 6 ITR 434
Income Tax Act, 1922 — Section 66(2)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,303 of 5,024
High Courts23 Apr 1938Allowed
Jagdeo Singh Vs Mahabir Singh and Others
Allahabad High Court · AIR 1938 All 519
Evidence Act, 1872 — Section 92
High Courts21 Apr 1938Dismissed
Ch. Pahlad Singh Vs Niadar Singh and Another
Allahabad High Court · AIR 1938 All 467
High Courts20 Apr 1938Allowed
Shah Chaturbhuj Vs Shah Mauji Ram
Allahabad High Court · AIR 1938 All 456
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Agriculturists Relief Act, 1934 — Section 5(1)
High Courts20 Apr 1938Dismissed
Gauri Shankar Vs Shyam Sunder Lal and Others
Allahabad High Court · AIR 1938 All 466
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Apr 1938Dismissed
Brij Mohan Vs Kishun Lal and Others
Allahabad High Court · AIR 1938 All 443
Specific Relief Act, 1877 — Section 42
High Courts14 Apr 1938Dismissed
Beni Prasad Vs Om Prakash and Another
Allahabad High Court · AIR 1938 All 497
Civil Procedure Code, 1908 (CPC) — Section 148, 149
High Courts11 Apr 1938Allowed
Colonel Chandra Jang Singh Thapa Vs Sita Ram Lal and Others
Allahabad High Court · AIR 1938 All 469
High Courts11 Apr 1938
Ragho Sewak Rai Vs Bhola Singh and Others
Allahabad High Court · AIR 1938 All 450
High Courts06 Apr 1938Dismissed
Yusuf Mian Vs Emperor
Allahabad High Court · AIR 1938 All 440
Penal Code, 1860 (IPC) — Section 105, 215
High Courts05 Apr 1938Dismissed
Ch. Tara Singh Vs Emperor
Allahabad High Court · AIR 1938 All 449
Criminal Procedure Code, 1898 (CrPC) — Section 190Penal Code, 1860 (IPC) — Section 424
High Courts04 Apr 1938Dismissed
Ram Babu and Others Vs Chaudhari Sanwal Das and Others
Allahabad High Court · AIR 1938 All 412
Civil Procedure Code, 1908 (CPC) — Section 151, 41
High Courts04 Apr 1938Allowed
Daulat Singh Vs Prem Singh and Others
Allahabad High Court · AIR 1938 All 447
High Courts01 Apr 1938Dismissed
Hakim Enayat Ullah Vs Khalil Ullah Khan and Another
Allahabad High Court · AIR 1938 All 432
Encumbered Estates Act, 1934 — Section 4, 7(3)
High Courts31 Mar 1938Disposed Of
Angad and Others Vs Madho Ram and Others
Allahabad High Court · AIR 1938 All 416
Civil Procedure Code, 1908 (CPC) — Section 47(2)
High Courts30 Mar 1938Dismissed
Souti Raghubar Dayal Vs Seth Amba Prasad and Others
Allahabad High Court · AIR 1938 All 390
Uttar Pradesh Encumbered Estates Act, 1934 — Section 4
High Courts30 Mar 1938Disposed Of
Suraj Patish Nandan Lal Vs Mt. Atul Bibi and Others
Allahabad High Court · AIR 1938 All 429
Transfer of Property Act, 1882 — Section 107, 108
High Courts29 Mar 1938Dismissed
Raghubir Singh Vs Secretary of State
Allahabad High Court · AIR 1938 All 445
High Courts25 Mar 1938
Chaudhari Sheo Baran Singh Vs Ranbir Prasad
Allahabad High Court · AIR 1938 All 477
Agriculturists Relief Act — Section 30Civil Procedure Code, 1908 (CPC) — Section 115Encumbered Estates Act, 1934 — Section 19
High Courts24 Mar 1938
Datta Mal and Others Vs Lala Amar Nath and Others
Allahabad High Court · AIR 1938 All 414