High Courts11 Jan 1938Dismissed
Shib Charan and Others Vs Emperor
Allahabad High Court · AIR 1938 All 220
Criminal Procedure Code, 1898 (CrPC) — Section 88Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 353
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,306 of 5,024
High Courts11 Jan 1938Allowed
S. Fakhruddin Husain Vs Abdul Wahid
Allahabad High Court · AIR 1938 All 213
Agra Tenancy Act, 1926 — Section 92
High Courts11 Jan 1938
Roda Ram Vs Mukand Lal
Allahabad High Court · AIR 1938 All 212
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33
High Courts11 Jan 1938
Daroga Gobind Rao and Another Vs Mohar Gobind Rao and Others
Allahabad High Court · AIR 1938 All 481
Court Fees Act, 1870 — Section 7Specific Relief Act, 1877 — Section 42
High Courts10 Jan 1938Dismissed
Gopal Das Vs Jagannath Prasad and Another
Allahabad High Court · (1938) 01 AHC CK 0019
High Courts06 Jan 1938Allowed
Pran Singh Vs Mangal Singh and Another
Allahabad High Court · AIR 1938 All 208
Agra Pre-emption Act, 1922 — Section 12
High Courts06 Jan 1938Allowed
Mt. Komal Vs Gur Charan Prasad and Others
Allahabad High Court · (1938) 01 AHC CK 0009
High Courts05 Jan 1938
L. Shanker Lal and Another Vs Rana Lal Singh and Another
Allahabad High Court · (1938) 01 AHC CK 0005
High Courts04 Jan 1938Allowed
KEDAR NARAIN SINGH Vs COMMISSIONER OF Income Tax, C.P. and U.P.
Allahabad High Court · (1938) 6 ITR 157
Income Tax Act, 1961 — Section 66(2)
High Courts03 Jan 1938
Pheku Ram Mali Vs Ganga Prasad and Another
Allahabad High Court · AIR 1938 All 206
High Courts23 Dec 1937Disposed Of
Nand Kishore Vs Lala Shiam Sundar Lal
Allahabad High Court · AIR 1938 All 215
Agra Tenancy Act, 1926 — Section 226Evidence Act, 1872 — Section 138
High Courts23 Dec 1937Disposed Of
Abdul Rahman and Others Vs Girjesh Bahadur Pal and Others
Allahabad High Court · (1937) 12 AHC CK 0011
High Courts21 Dec 1937Dismissed
Latafat Ali Khan Vs Kalyan Mal
Allahabad High Court · (1937) 12 AHC CK 0016
High Courts21 Dec 1937Dismissed
Ballu Singh and Others Vs Emperor
Allahabad High Court · (1937) 12 AHC CK 0010
High Courts21 Dec 1937
Pt. Kashi Nath Rao Joshi Vs Mt. Murta and Another
Allahabad High Court · AIR 1938 All 198
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts17 Dec 1937Dismissed
Maganlal Parikshawala Vs Samson Shalom
Allahabad High Court · AIR 1938 All 197
Succession Act, 1925 — Section 301
High Courts17 Dec 1937
Durga Singh Vs Girwar Dutt Joshi and Another
Allahabad High Court · AIR 1938 All 191
High Courts16 Dec 1937Allowed
Ram Chandra and Another Vs Ram Lal and Another
Allahabad High Court · AIR 1938 All 254
Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts16 Dec 1937
Arthur Albert Unger Vs Mrs. Maud Martin and Others
Allahabad High Court · AIR 1938 All 201