High Courts19 Nov 1937
Bishan Singh alias Babu Singh and Another Vs Shiam Lal Sonasi Prasad and Others
Allahabad High Court · AIR 1938 All 131
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,308 of 5,024
High Courts17 Nov 1937Dismissed
Shaikh Tufail Ahmad Vs Mt. Umme Khatoon and Others
Allahabad High Court · AIR 1938 All 145
High Courts17 Nov 1937
Thakur Govind Deoji Maharaj Vs Municipal Board
Allahabad High Court · AIR 1938 All 110
Uttar Pradesh Municipalities Act, 1916 — Section 112(1), 269
High Courts17 Nov 1937
Bishambhar Das Vs Ram Chandra and Another
Allahabad High Court · AIR 1938 All 132 : 173 Ind. Cas. 911
Evidence Act, 1872 — Section 92
High Courts17 Nov 1937
Babu Ram Kumar and Another Vs Mahpal Singh and Others
Allahabad High Court · AIR 1938 All 188
Transfer of Property Act, 1882 — Section 68(c), 68(e)
High Courts16 Nov 1937
Dharam Singh Vs Thakur Tikam Singh
Allahabad High Court · (1937) 11 AHC CK 0015
High Courts12 Nov 1937
Havelock Charles David Goodall Vs Mrs. Beatrice Honor Agatha Goodall
Allahabad High Court · AIR 1938 All 121
Divorce Act, 1869 — Section 37
High Courts12 Nov 1937
Puttu Lal Vs Bhagwan Dass and Others
Allahabad High Court · AIR 1938 All 106
Limitation Act, 1963 — Section 5
High Courts12 Nov 1937
Bikarmajit Narain Sahi Vs Ranjeet Narain Sahi
Allahabad High Court · (1937) 11 AHC CK 0007
Uttar Pradesh Land Revenue Act, 1901 — Section 39Uttar Pradesh Land Revenue Act, 1901 — Section 39Uttar Pradesh Land Revenue Act, 1901 — Section 39
High Courts12 Nov 1937Allowed
Sarup Kohar Vs Parbhu Shankar
Allahabad High Court · (1937) 11 AHC CK 0006
Agra Tenancy Act, 1926 — Section 103Agra Tenancy Act, 1926 — Section 103Agra Tenancy Act, 1926 — Section 103
High Courts11 Nov 1937Allowed
Radha Kishori Vs Emperor
Allahabad High Court · (1937) 11 AHC CK 0035
Encumbered Estates Act, 1934 — Section 4(4)Encumbered Estates Act, 1934 — Section 4(4)Encumbered Estates Act, 1934 — Section 4(4)
High Courts10 Nov 1937Dismissed
Mt. Champi Bai Vs Pearey Lal
Allahabad High Court · AIR 1938 All 116
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 13(1)
High Courts09 Nov 1937Dismissed
Wakf Banam Khudawand Karim Mahal Faiz Mohammad Khan Vs Mt. Raj Kali
Allahabad High Court · (1937) 11 AHC CK 0031
High Courts09 Nov 1937Disposed Of
Kali Charan Vs Babu Hari Shanker Singh
Allahabad High Court · AIR 1938 All 146
High Courts02 Nov 1937
Ram Bux Singh Vs Ram Prasad and Another
Allahabad High Court · (1937) 11 AHC CK 0009
Encumbered Estates Act, 1934 — Section 4(4), 6Encumbered Estates Act, 1934 — Section 4(4), 6Encumbered Estates Act, 1934 — Section 4(4), 6
High Courts01 Nov 1937Dismissed
Sheo Ram Vs Ram Datt and Another
Allahabad High Court · (1937) 11 AHC CK 0029
High Courts01 Nov 1937Dismissed
Sheomurat Singh and Others Vs Dip Narain Singh
Allahabad High Court · AIR 1938 All 108
Agra Tenancy Act, 1926 — Section 227Transfer of Property Act, 1882 — Section 76(c)
High Courts01 Nov 1937
Udai Pal Singh Vs Pyare and Others
Allahabad High Court · AIR 1938 All 109
Guardians and Wards Act, 1890 — Section 29