High Courts07 Aug 1939Disposed Of
Munshi Bishan Lal Vs Lala Banwari Lal and Others
Allahabad High Court · AIR 1939 All 713 : (1939) 9 AWR 701
Transfer of Property Act, 1882 — Section 58(c)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,286 of 5,024
High Courts04 Aug 1939Allowed
Sri Narain Khanna Vs Secretary of State
Allahabad High Court · AIR 1939 All 723 : (1939) 9 AWR 651
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts03 Aug 1939Disposed Of
Radha Krishna Beni Prasad Vs Kishore Chand, Shiva Charan Lal and Others
Allahabad High Court · AIR 1940 All 24 : (1939) 9 AWR 848
Civil Procedure Code, 1908 (CPC) — Section 60Electricity Act, 1910 — Section 5
High Courts01 Aug 1939Dismissed
Hira Lal and Others Vs Pyare Lal and Others
Allahabad High Court · AIR 1939 All 681 : (1939) 9 AWR 657
High Courts27 Jul 1939Dismissed
Gokaran Singh Vs Brij Bhukan Singh and Others
Allahabad High Court · AIR 1939 All 717 : (1939) 9 AWR 713
Limitation Act, 1963 — Section 5
High Courts27 Jul 1939Dismissed
Man Singh and Another Vs Baij Nath Sahai
Allahabad High Court · AIR 1939 All 694 : (1939) 9 AWR 692
Agra Tenancy Act, 1926 — Section 227
High Courts26 Jul 1939Disposed Of
Nand Kishore and Another Vs Emperor
Allahabad High Court · AIR 1939 All 710 : (1939) 9 AWR 661
Criminal Procedure Code, 1898 (CrPC) — Section 423Penal Code, 1860 (IPC) — Section 424
High Courts26 Jul 1939Dismissed
Bindra Pandey Vs Munna Pandey and Others
Allahabad High Court · AIR 1939 All 721 : (1939) 9 AWR 619
High Courts25 Jul 1939Dismissed
Bansidhar Upadhya and Another Vs Mt. Gujrati and Another
Allahabad High Court · AIR 1939 All 688 : (1939) 9 AWR 615 : (1939) 9 AWR 567
High Courts25 Jul 1939Dismissed
Rai Indra Narain Vs Mohammad Ismail and Others
Allahabad High Court · AIR 1939 All 687 : (1939) 9 AWR 614
Transfer of Property Act, 1882 — Section 100, 52
High Courts25 Jul 1939
Sital Din Dube and Another Vs Sripal Singh and Others
Allahabad High Court · AIR 1940 All 44 : (1939) 9 AWR 716
Agra Tenancy Act, 1926 — Section 81
High Courts24 Jul 1939Dismissed
A.S. Agarwal Vs Emperor
Allahabad High Court · AIR 1939 All 697 : (1939) 9 AWR 618
Boilers Act, 1923 — Section 23
High Courts24 Jul 1939Allowed
Moti Lal Vs Emperor
Allahabad High Court · AIR 1939 All 701 : (1939) 9 AWR 605
Uttar Pradesh Municipalities Act, 1916 — Section 211, 307
High Courts19 Jul 1939
Emperor Vs Qudrat and Another
Allahabad High Court · AIR 1939 All 708 : (1939) 9 AWR 693
Criminal Procedure Code, 1898 (CrPC) — Section 307Evidence Act, 1872 — Section 45Penal Code, 1860 (IPC) — Section 376
High Courts07 Jul 1939
Bansidhar and Others Vs Emperor
Allahabad High Court · AIR 1940 All 18
Criminal Procedure Code, 1898 (CrPC) — Section 106, 367
High Courts07 Jul 1939Dismissed
B. Sohan Lal Vs M. Mubarak Ali Khan
Allahabad High Court · AIR 1939 All 705 : (1939) 9 AWR 569
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 21
High Courts21 Jun 1939Disposed
Nihal Singh Vs Emperor
Allahabad High Court · AIR 1939 All 662 : (1939) 9 AWR 566
High Courts13 Jun 1939
Thakur Singh and Others Vs Emperor
Allahabad High Court · AIR 1939 All 665 : (1939) 9 AWR 577
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 201, 304
High Courts11 May 1939Allowed
Abid Husain Vs Kunj Behari Lal
Allahabad High Court · AIR 1939 All 581 : (1939) 9 AWR 635
High Courts10 May 1939Dismissed
Sheo Prasad and Others Vs Kalka Prasad Dhawan
Allahabad High Court · AIR 1939 All 617 : (1939) 9 AWR 549