High Courts10 May 1939Disposed Of
Sheo Pujan Kalwar Vs Bishnath Kalwar
Allahabad High Court · AIR 1939 All 642 : (1939) 9 AWR 590
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,287 of 5,024
High Courts09 May 1939Allowed
M.K. Lodhi Vs Zia-ul Haq
Allahabad High Court · AIR 1939 All 588 : (1939) 9 AWR 557
High Courts08 May 1939Dismissed
G.A. St. George Vs Uma Dutt Sharma
Allahabad High Court · AIR 1939 All 602 : (1939) 9 AWR 570
High Courts08 May 1939Dismissed
Durga Prasad Vs Mt. Tulsa Kuar
Allahabad High Court · AIR 1939 All 579 : (1939) 9 AWR 551
High Courts08 May 1939Disposed Of
Nandlal Bhandari Mills Ltd. Vs Commissioner of Income Tax, Central and United Provinces
Allahabad High Court · AIR 1939 All 593
High Courts08 May 1939
NANDLAL BHANDARI MILLS, LTD., CAWNPORE, IN RE.
Allahabad High Court · (1939) 9 AWR 664 : (1939) 7 ITR 452
Income Tax Act, 1961 — Section 66(2)
High Courts05 May 1939Dismissed
Parbhu Dayal Vs Laldas Maganlal and Others
Allahabad High Court · AIR 1939 All 643 : (1939) 9 AWR 561
High Courts05 May 1939Dismissed
Mt. Shafian Begam Vs Mt. Kifiato
Allahabad High Court · AIR 1939 All 640 : (1939) 9 AWR 616
High Courts02 May 1939Dismissed
Bhairo Kumar Vs Markande Gir and Others
Allahabad High Court · AIR 1939 All 679 : (1939) 9 AWR 585
Agra Tenancy Act, 1926 — Section 267(2)
High Courts02 May 1939Dismissed
Mohammad Ali and Others Vs Mt. Bhari Dulhin and Another
Allahabad High Court · AIR 1939 All 648 : (1939) 9 AWR 487
High Courts01 May 1939
T.H. Chandler Vs Mrs. A. Chandler
Allahabad High Court · AIR 1939 All 696 : (1939) 9 AWR 555
High Courts28 Apr 1939Dismissed
Ranbir Prasad Vs Sheobaran Singh
Allahabad High Court · AIR 1939 All 619 : (1939) 9 AWR 581
High Courts28 Apr 1939Dismissed
Qazi Mohammad Bashir Uddin and Another Vs Haji Sheikh Waheed Uddin Sahib and Others
Allahabad High Court · AIR 1939 All 600 : (1939) 9 AWR 559
High Courts27 Apr 1939
Saiyed Shaban Ali Vs Sheikh Mohammad Ishaq
Allahabad High Court · AIR 1939 All 724 : (1939) 9 AWR 649
Stamp Act, 1899 — Section 61
High Courts27 Apr 1939Dismissed
Rama Prasad and Others Vs Rameshwar Lal
Allahabad High Court · AIR 1939 All 646 : (1939) 9 AWR 544
High Courts27 Apr 1939
Govind Ram and Another Vs Major A.U. John
Allahabad High Court · AIR 1939 All 668 : (1939) 9 AWR 489
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts26 Apr 1939Dismissed
Ch. Bhim Sen Vs Raghubir Saran
Allahabad High Court · AIR 1939 All 641 : (1939) 9 AWR 486
High Courts25 Apr 1939Dismissed
Pandit Ram Chander Vs Pandit Maharaj Kunwar and Others
Allahabad High Court · AIR 1939 All 611 : (1939) 9 AWR 621
High Courts25 Apr 1939Allowed
Municipal Board Vs Banwari Lal
Allahabad High Court · AIR 1939 All 623 : (1939) 9 AWR 631
High Courts24 Apr 1939Allowed
Kanhai Lal Vs Bhorey Lal and Others
Allahabad High Court · AIR 1939 All 655 : (1939) 9 AWR 553