High Courts24 Apr 1939Disposed Of
Firm Tundi Ram-Sheo Shanker Ram Vs Ghure Lal and Another
Allahabad High Court · AIR 1939 All 598 : (1939) 9 AWR 495
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,288 of 5,024
High Courts24 Apr 1939Allowed
Kauleshar Shukul Vs Ram Kishore Lal and Others
Allahabad High Court · AIR 1939 All 699 : (1939) 9 AWR 611
High Courts21 Apr 1939
Maharaj Ram Bijai Prasad Singh Vs Ram Bhanjan Singh
Allahabad High Court · AIR 1939 All 638 : (1939) 9 AWR 564
High Courts19 Apr 1939Allowed
Bhudeo Prasad Vs Sri Nath and Others
Allahabad High Court · AIR 1939 All 657 : (1939) 9 AWR 644
High Courts19 Apr 1939Dismissed
Asmat Ullah and Others Vs Mt. Khatun-Unnisa and Others
Allahabad High Court · AIR 1939 All 592 : (1939) 9 AWR 493
High Courts19 Apr 1939Disposed Of
Rev. Luckman Chaplain Vs Pearey Lal
Allahabad High Court · AIR 1939 All 670 : (1939) 9 AWR 546
Evidence Act, 1872 — Section 116Presidency Small Cause Courts Act, 1882 — Section 25
High Courts19 Apr 1939
Noor Mohammad, Lambardar and Others Vs Lalloo and Others
Allahabad High Court · AIR 1939 All 614 : (1939) 9 AWR 475
High Courts18 Apr 1939Dismissed
Bhola Ojha and Another Vs Dhaneshwar Ojha and Another
Allahabad High Court · AIR 1939 All 677 : (1939) 9 AWR 459
Agra Tenancy Act, 1926 — Section 121Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Apr 1939Allowed
KAMLAPAT MOTI LAL IN RE.
Allahabad High Court · (1939) 7 ITR 374
Income Tax Act, 1922 — Section 66(2)Transfer of Property Act, 1882 — Section 76
High Courts18 Apr 1939Allowed
Mewa Ram Vs Municipal Board
Allahabad High Court · AIR 1939 All 466 : (1939) 9 AWR 525
High Courts18 Apr 1939Disposed Of
Abdul Subhan and Another Vs Emperor
Allahabad High Court · AIR 1940 All 46 : (1939) 9 AWR 768
Arms Act, 1959 — Section 19(f)Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
High Courts17 Apr 1939Dismissed
Mt. Ram Kali and Another Vs Munna Lal and Others
Allahabad High Court · AIR 1939 All 586 : (1939) 9 AWR 515
High Courts13 Apr 1939Allowed
Kuber Singh Vs Jai Nath and Others
Allahabad High Court · AIR 1939 All 618 : (1939) 9 AWR 497
High Courts13 Apr 1939Allowed
Mir Singh Vs Raghubir Singh
Allahabad High Court · AIR 1939 All 615 : (1939) 9 AWR 454
High Courts13 Apr 1939
Sri Thakur Gatasran Narayanji Maharaj Vs Ghanshiam and Another
Allahabad High Court · AIR 1939 All 533 : (1939) 9 AWR 523
High Courts12 Apr 1939Dismissed
Hakim Moin Uddin Vs Sheikh Abdus Samad
Allahabad High Court · AIR 1939 All 599 : (1939) 9 AWR 609
High Courts12 Apr 1939Disposed Of
Bhola Nath and Others Vs Emperor
Allahabad High Court · AIR 1939 All 567 : (1939) 9 AWR 464
High Courts12 Apr 1939Disposed Of
Ram Sarup Singh and Another Vs Mohan Singh and Others
Allahabad High Court · AIR 1939 All 672 : (1939) 9 AWR 625
Uttar Pradesh Land Revenue Act, 1901 — Section 35
High Courts12 Apr 1939Disposed Of
Risal Singh and Others Vs Lal Singh
Allahabad High Court · AIR 1939 All 483 : (1939) 9 AWR 640
High Courts06 Apr 1939Dismissed
Ram Bharose Vs Baramdin and Others
Allahabad High Court · AIR 1939 All 584 : (1939) 9 AWR 517