High Courts22 Feb 1939Dismissed
Ramadhin Singh Vs Gajraj Singh and Another
Allahabad High Court · AIR 1939 All 513 : (1939) 9 AWR 342
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,290 of 5,024
High Courts22 Feb 1939
Lala Kirpa Ram and Another Vs L. Dwarka Prasad and Another
Allahabad High Court · AIR 1939 All 518
High Courts22 Feb 1939Allowed
Kirpa Ram and another Vs Dwarka Pershad (Plaintiff) and Another
Allahabad High Court · (1939) 02 AHC CK 0001
High Courts16 Feb 1939Dismissed
Kashi Nath Tewari and Another Vs Makchhed Tewari and Others
Allahabad High Court · AIR 1939 All 504 : (1939) 9 AWR 373
High Courts16 Feb 1939Dismissed
Smt. Dropadi Vs Bankey Lal and Others
Allahabad High Court · AIR 1939 All 548 : (1939) 9 AWR 367
High Courts16 Feb 1939Disposed Of
Ernest Lionel Doutre Vs Anne Ruth Doutre
Allahabad High Court · AIR 1939 All 522 : (1939) 9 AWR 420
High Courts15 Feb 1939Dismissed
Anant Prasad Singh Vs Chunnu Tewari and Others
Allahabad High Court · AIR 1939 All 452 : (1939) 9 AWR 325
High Courts15 Feb 1939Allowed
Magan Behari Lal Vs Ram Partap Singh
Allahabad High Court · AIR 1939 All 535 : (1939) 9 AWR 335
High Courts14 Feb 1939Dismissed
Seth Tara Chand Vs Collector of Aligarh in charge of Estate of Raja Kishori Raman Singh
Allahabad High Court · AIR 1939 All 552 : (1939) 9 AWR 414
High Courts13 Feb 1939Dismissed
Mt. Rahmat Bibi and Others Vs L. Chandu Lal
Allahabad High Court · AIR 1939 All 497 : (1939) 9 AWR 365
High Courts13 Feb 1939Dismissed
Jit Singh and Others Vs Ghetlu and Others
Allahabad High Court · AIR 1939 All 446 : (1939) 9 AWR 404
High Courts13 Feb 1939Allowed
Ahmad Husain Vs Mt. Amir Bano
Allahabad High Court · AIR 1940 All 63 : (1939) 9 AWR 811
Evidence Act, 1872 — Section 106
High Courts08 Feb 1939Allowed
Surajpal Singh and Others Vs Shri 108 Puja Pad Udit Panch Parmeshwar Panchaiti Akhara Udasi Nirwani and Another
Allahabad High Court · AIR 1939 All 486 : (1939) 9 AWR 350
High Courts08 Feb 1939Dismissed
Qabul Singh Vs Jai Prakash
Allahabad High Court · AIR 1939 All 503 : (1939) 9 AWR 398
High Courts07 Feb 1939Dismissed
Mohammad Anwar Ali Khan Vs L. Nawal Kishore and Another
Allahabad High Court · AIR 1939 All 444 : (1939) 9 AWR 333
High Courts07 Feb 1939Allowed
Bishnath Singh and Others Vs Collector in Charge of Court of Wards Estate of Sri Ram Chandra Naik Kaliya
Allahabad High Court · AIR 1939 All 299 : (1939) 9 AWR 322
High Courts07 Feb 1939Allowed
Firm Bankey Lal Nanhey Mal Vs Bhagirath Mal
Allahabad High Court · AIR 1940 All 95 : (1939) 9 AWR 819
Contract Act, 1872 — Section 30
High Courts06 Feb 1939Dismissed
Tulshi Ram and Another Vs Gobind Singh
Allahabad High Court · AIR 1939 All 529 : (1939) 9 AWR 344
High Courts03 Feb 1939Allowed
Mohammad Ismail Vs Hira Lal and Others
Allahabad High Court · AIR 1939 All 449 : (1939) 9 AWR 321
High Courts31 Jan 1939Disposed Of
Shiva Prasad and Another Vs Shambhu Nath
Allahabad High Court · AIR 1939 All 515 : (1939) 9 AWR 424