High Courts05 Sept 1939
Zamir Ahmad Vs Mt. Quamar-un-nisa and Others
Allahabad High Court · AIR 1940 All 55 : (1939) 9 AWR 800
Transfer of Property Act, 1882 — Section 53
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,285 of 5,024
High Courts04 Sept 1939Allowed
Mohammad Umar Vs Abdul Ghani and Another
Allahabad High Court · AIR 1939 All 728 : (1939) 9 AWR 729
High Courts01 Sept 1939Disposed Of
Uma Shanker Vs Ram Charan
Allahabad High Court · AIR 1939 All 689 : (1939) 9 AWR 704
Contract Act, 1872 — Section 63Transfer of Property Act, 1882 — Section 6(a)
High Courts01 Sept 1939
Sadiq Ali and Others Vs Zahida Begam
Allahabad High Court · AIR 1939 All 744 : (1939) 9 AWR 764
Insurance Act, 1938 — Section 38(7)
High Courts31 Aug 1939Disposed Of
Chiranji Lal and Others Vs Chheda Lal and Others
Allahabad High Court · AIR 1940 All 8 : (1939) 9 AWR 722
High Courts30 Aug 1939
Mt. Kunjlas Kunwar and Others Vs Krishna Deo Singh and Others
Allahabad High Court · AIR 1940 All 121 : (1939) 9 AWR 920
High Courts23 Aug 1939
Vishwanath Prasad Jallan and Another Vs Holyland Cinetone Ltd.
Allahabad High Court · AIR 1939 All 739 : (1939) 9 AWR 746
Companies Act, 1956 — Section 103, 38
High Courts18 Aug 1939
KRISHNA and CO., IN RE.
Allahabad High Court · (1939) 7 ITR 513
Income Tax Act, 1961 — Section 66(3)
High Courts17 Aug 1939Dismissed
In Re: Benares Bank Ltd.
Allahabad High Court · AIR 1939 All 726 : (1939) 9 AWR 707
Companies Act, 1956 — Section 277N
High Courts16 Aug 1939
Bhagwati Prasad Vs Dullan Singh and Another
Allahabad High Court · AIR 1939 All 719 : (1939) 9 AWR 718
High Courts16 Aug 1939Allowed
Sat Narain and Another. Vs Emperor
Allahabad High Court · (1939) 08 AHC CK 0002
Criminal Procedure Code, 1898 (CrPC) — Section 144(1), 144(3)
High Courts15 Aug 1939
Balwant Singh and Others Vs Emperor
Allahabad High Court · AIR 1939 All 693 : (1939) 9 AWR 710
Criminal Procedure Code, 1898 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 448, 452
High Courts15 Aug 1939
RAM KHELAWAN AND SAHU THAKUR DAS, IN RE.
Allahabad High Court · (1939) 7 ITR 607
Income Tax Act, 1961 — Section 13
High Courts11 Aug 1939Dismissed
Rani Dhandei Kuer Vs Fatma Zuhra and Others
Allahabad High Court · AIR 1939 All 698 : (1939) 9 AWR 699
High Courts11 Aug 1939Dismissed
Ram Kumar Lal and Another Vs Ram Charittar Lal and Another
Allahabad High Court · AIR 1939 All 725 : (1939) 9 AWR 650
High Courts11 Aug 1939Allowed
Brahma Nand Misra Vs Emperor
Allahabad High Court · AIR 1939 All 682 : (1939) 9 AWR 696
Criminal Procedure Code, 1898 (CrPC) — Section 514Penal Code, 1860 (IPC) — Section 171D
High Courts11 Aug 1939
Rai Sri Krishna Mohan Ji Vs Purshotam Das and Others
Allahabad High Court · AIR 1939 All 695 : (1939) 9 AWR 648
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts10 Aug 1939Allowed
Mt. Ram Kailash Kunwari Vs L. Ishwar Saran and Others
Allahabad High Court · AIR 1939 All 715 : (1939) 9 AWR 653
High Courts09 Aug 1939
Mt. Janak Dulari Vs Sri Gopal and Others
Allahabad High Court · AIR 1939 All 706 : (1939) 9 AWR 655
Government of India Act, 1915 — Schedule 9Government of India Act, 1935 — Section 292