High Courts19 Sept 1939Dismissed
Mohammad Asghar Ali and Others Vs Sh. Mohammad Ishaq Ali and Another
Allahabad High Court · AIR 1940 All 72 : (1939) 9 AWR 798
Transfer of Property Act, 1882 — Section 53
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,284 of 5,024
High Courts18 Sept 1939Dismissed
Shibba Mal and Another Vs Gulab Rai
Allahabad High Court · AIR 1939 All 735 : (1939) 9 AWR 832
Partnership Act, 1932 — Section 69
High Courts15 Sept 1939Dismissed
Babu Govind Das and Another Vs Mt. Indrawati and Others
Allahabad High Court · AIR 1940 All 38 : (1939) 9 AWR 806
Civil Procedure Code, 1908 (CPC) — Section 110, 115
High Courts15 Sept 1939Dismissed
Mt. Kutika Kuer Vs Sridhar Misir and Others
Allahabad High Court · AIR 1939 All 733 : (1939) 9 AWR 739
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10
High Courts15 Sept 1939Dismissed
Ghasitoo Mal Vs Asa Ram
Allahabad High Court · AIR 1940 All 17 : (1940) 10 AWR 129
High Courts15 Sept 1939Dismissed
Israr Husain Vs Emperor
Allahabad High Court · AIR 1939 All 730 : (1939) 9 AWR 737
Criminal Procedure Code, 1898 (CrPC) — Section 491Extradition Act, 1962 — Section 7Penal Code, 1860 (IPC) — Section 409
High Courts15 Sept 1939Dismissed
Hardwari Mal Harnath Das Firm Vs Municipal Board
Allahabad High Court · AIR 1939 All 736 : (1939) 9 AWR 762
United Provinces Municipalities Act, 1916 — Section 128(1)(xiii)
High Courts15 Sept 1939
Kastori Singh and Others Vs Pati Ram
Allahabad High Court · AIR 1940 All 16 : (1939) 9 AWR 797
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts13 Sept 1939Dismissed
Ram Chander Vs Mt. Rure Kunwar
Allahabad High Court · AIR 1939 All 738 : (1939) 9 AWR 735
Contract Act, 1872 — Section 201
High Courts13 Sept 1939Dismissed
Asharfi Lal and Another Vs Zamir Fatima Bibi and Others
Allahabad High Court · AIR 1940 All 29 : (1940) 10 AWR 21
Limitation Act, 1908 — Section 3Transfer of Property Act, 1882 — Section 60
High Courts12 Sept 1939Dismissed
Shiam Sunder Lal Vs Sarmadi Begam and Others
Allahabad High Court · AIR 1940 All 171 : (1940) 10 AWR 262
Agra Pre-emption Act, 1922 — Section 19, 20
High Courts12 Sept 1939Dismissed
Shri Madan Mohanji and Another Vs Kishna Kuar and Others
Allahabad High Court · AIR 1940 All 57 : (1939) 9 AWR 756
High Courts12 Sept 1939Dismissed
Attar Singh Vs Asa Ram
Allahabad High Court · AIR 1939 All 732 : (1939) 9 AWR 728
High Courts11 Sept 1939Dismissed
Sultan Ahmad Vs Gauhar Begam
Allahabad High Court · AIR 1940 All 108 : (1939) 9 AWR 878
Civil Procedure Code, 1908 (CPC) — Section 80Registration Act, 1908 — Section 73
High Courts11 Sept 1939Allowed
Akbar Husain Khan Vs Emperor
Allahabad High Court · AIR 1940 All 7 : (1939) 9 AWR 783
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476B
High Courts11 Sept 1939
Anant Rai and Another Vs Bhagwan Rai and Another
Allahabad High Court · AIR 1940 All 12 : (1939) 9 AWR 741
Agra Pre-emption Act, 1922 — Section 17
High Courts08 Sept 1939Dismissed
Secretary of State for India in Council Vs Sadho Lal Jaiswal
Allahabad High Court · (1939) 09 AHC CK 0039
Presidency Small Cause Courts Act, 1882 — Section 23
High Courts08 Sept 1939Allowed
Pancham Singh and Others Vs Deb Ram and others
Allahabad High Court · (1939) 09 AHC CK 0008
High Courts08 Sept 1939
Mangal Sen Vs Kewal Ram
Allahabad High Court · AIR 1940 All 75 : (1939) 9 AWR 803
Transfer of Property Act, 1882 — Section 92
High Courts05 Sept 1939Dismissed
Chaubey Mangan Lal Vs Chaubey Brahm Dutt and Another
Allahabad High Court · AIR 1940 All 88 : (1940) 10 AWR 1