High Courts04 Oct 1939Allowed
Roshan Singh Vs Emperor through Sampuran Singh Tandon
Allahabad High Court · AIR 1941 All 87 : (1940) 10 AWR 645
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,283 of 5,024
High Courts04 Oct 1939Dismissed
Seth Chunni Lal Vs Ram Prasad and Others
Allahabad High Court · AIR 1940 All 90 : (1939) 9 AWR 815
Agra Pre-emption Act, 1922 — Section 12(1), 12(3)
High Courts03 Oct 1939Disposed Of
Munna Lal Vs Chatan Prakash and Others
Allahabad High Court · AIR 1940 All 65 : (1939) 9 AWR 844
Transfer of Property Act, 1882 — Section 83
High Courts03 Oct 1939Dismissed
Baldeo Sahai and Another Vs Shiva Datt Sharma and Another
Allahabad High Court · AIR 1940 All 114 : (1939) 9 AWR 887
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16
High Courts03 Oct 1939Dismissed
Kulsoomunnisa Vs Raghubar Dayal
Allahabad High Court · (1939) 10 AHC CK 0004
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98
High Courts02 Oct 1939Dismissed
Tota Ram Vs Kunwar Zalim Singh
Allahabad High Court · AIR 1940 All 69 : (1939) 9 AWR 842
Contract Act, 1872 — Section 73
High Courts28 Sept 1939Disposed Of
Firm Mahadeo Prasad-Vaidnath Prasad and Another Vs Firm Kunjilal Vidyaram and Another
Allahabad High Court · AIR 1940 All 81
High Courts28 Sept 1939
Mahadeo Prasad and Others Vs Firm Kunji Lal Vidya Ram (Plaintiff) and Another
Allahabad High Court · (1939) 09 AHC CK 0005
High Courts26 Sept 1939Allowed
Nandan Sahu and Another Vs Fateh Bahadur Singh and Others
Allahabad High Court · AIR 1940 All 104 : (1939) 9 AWR 858
Contract Act, 1872 — Section 69
High Courts26 Sept 1939Disposed Of
Executive Officer, Municipal Board Vs Harsaran Das
Allahabad High Court · AIR 1940 All 19 : (1939) 9 AWR 794
Uttar Pradesh Municipalities Act, 1916 — Section 148
High Courts25 Sept 1939Dismissed
Hans Hotz and Another Vs Emperor
Allahabad High Court · AIR 1940 All 5 : (1939) 9 AWR 789
Uttar Pradesh First Offenders Probation Act, 1938 — Section 3
High Courts22 Sept 1939Dismissed
Baba Jagtanand Bramchari Vs Barhmdeo and Others
Allahabad High Court · AIR 1940 All 68 : (1939) 9 AWR 854
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts22 Sept 1939Allowed
In Re: Bhairo Dutt Bhandari, An Advocate
Allahabad High Court · AIR 1940 All 1 : (1939) 9 AWR 828
Bar Councils Act, 1926 — Section 15
High Courts22 Sept 1939Dismissed
Murari Lal and Another Vs Emperor
Allahabad High Court · AIR 1940 All 3 : (1939) 9 AWR 791
Criminal Procedure Code, 1898 (CrPC) — Section 191United Provinces Prevention of Adulteration Act, 1912 — Section 17
High Courts22 Sept 1939
Jaggo Bai Vs Harihar Prasad Singh and Another
Allahabad High Court · AIR 1940 All 41 : (1939) 9 AWR 821
Interest Act, 1978 — Section 1
High Courts20 Sept 1939Allowed
Fateh Singh Vs Emperor through Bishamber Sahai
Allahabad High Court · AIR 1940 All 92 : (1939) 9 AWR 784
Criminal Procedure Code, 1898 (CrPC) — Section 181Penal Code, 1860 (IPC) — Section 409
High Courts20 Sept 1939Dismissed
Bajrangi Lal and Others Vs Shaharyar Khan and Others
Allahabad High Court · AIR 1940 All 83 : (1939) 9 AWR 863
Agra Pre-emption Act, 1922 — Section 4(1)
High Courts20 Sept 1939
Bibi Jannatun-nissa Begam Vs Parshadi
Allahabad High Court · AIR 1940 All 28 : (1939) 9 AWR 793
Agra Tenancy Act, 1926 — Section 264
High Courts20 Sept 1939Dismissed
Daulat Singh Vs Emperor, through Municipal Board
Allahabad High Court · AIR 1940 All 35 : (1939) 9 AWR 780
Uttar Pradesh Municipalities Act, 1916 — Section 299
High Courts19 Sept 1939Dismissed
Mukat Lal and Others Vs Raghuraj Singh and Others
Allahabad High Court · AIR 1940 All 22 : (1939) 9 AWR 837
Agriculturists Relief Act — Section 3(2)