High Courts29 Nov 1939Dismissed
Dwarka Das Vs Rafiuddin
Allahabad High Court · AIR 1940 All 218 : (1940) 10 AWR 188
Agra Tenancy Act, 1926 — Section 23
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,281 of 5,024
High Courts29 Nov 1939Dismissed
Ram Ugrah Ojha and Another Vs Ganesh Singh
Allahabad High Court · AIR 1940 All 99 : (1940) 10 AWR 45
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts29 Nov 1939Dismissed
Chhadami Vs Emperor
Allahabad High Court · AIR 1940 All 259 : (1940) 10 AWR 78
Criminal Tribes Act, 1911 — Section 10 BPenal Code, 1860 (IPC) — Section 433, 457
High Courts28 Nov 1939Allowed
Firm Mansa Ram and sons Vs Hira Lal Sanon and Another
Allahabad High Court · AIR 1940 All 209 : (1940) 10 AWR 55
Limitation Act, 1963 — Article 85
High Courts28 Nov 1939Dismissed
Kalian Datt and Another Vs Sita Ram and Others.
Allahabad High Court · (1939) 11 AHC CK 0009
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Nov 1939
Bijai Singh Vs Beopar Sahayak Bank Ltd.
Allahabad High Court · AIR 1940 All 200 : (1940) 10 AWR 63
Encumbered Estates Act, 1934 — Section 7, 7(B)
High Courts27 Nov 1939Dismissed
Mt. Maharaji Kuar and Others Vs Mangai Pande and Another
Allahabad High Court · AIR 1940 All 199 : (1940) 10 AWR 11
Agra Tenancy Act, 1926 — Section 123
High Courts27 Nov 1939Allowed
Bhagwati Prasad Vs The Secretary of State For India In Council
Allahabad High Court · (1939) 11 AHC CK 0008
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4
High Courts27 Nov 1939Dismissed
Shantranji Ji Vs Deputy Commissioner, Manager Court of Wards, Mahewa Estate, Kheri
Allahabad High Court · (1939) 11 AHC CK 0004
Court Fees Act, 1870 — Article 17(vi)
High Courts24 Nov 1939
Seth Chunni Lal Vs Lakshmi Chand and Others
Allahabad High Court · AIR 1940 All 237 : (1940) 10 AWR 200
Transfer of Property Act, 1882 — Section 101, 92
High Courts23 Nov 1939
Sat Deo Prasad Vs Debi Badal and Others
Allahabad High Court · AIR 1940 All 143 : (1940) 10 AWR 9
High Courts23 Nov 1939
Harcharan Das Somparkash Vs Jai Jai Ram
Allahabad High Court · AIR 1940 All 182 : (1940) 10 AWR 53
Contract Act, 1872 — Section 30
High Courts23 Nov 1939
Lala Sumer Chand Vs Mt. Mukhtari and Others
Allahabad High Court · AIR 1940 All 147 : (1940) 10 AWR 116
High Courts22 Nov 1939
Himayatullah Vs Parbhoo Dayal and Others
Allahabad High Court · (1939) 11 AHC CK 0001
Stamp Act, 1899 — Section 60
High Courts17 Nov 1939
Chhanga Mal Vs Emperor through Health Officer, Municipal Board
Allahabad High Court · AIR 1940 All 174 : (1940) 10 AWR 32
Criminal Procedure Code, 1898 (CrPC) — Section 242
High Courts16 Nov 1939Dismissed
Tara Chand and Others Vs Madho Pershad and Others
Allahabad High Court · AIR 1940 All 242 : (1940) 10 AWR 29
Limitation Act, 1963 — Section 5
High Courts16 Nov 1939
Syed Munir Ahmad and Others Vs Sheikh Mohammad Ibrahim and Another
Allahabad High Court · (1939) 11 AHC CK 0003
Oudh Rent Act, 1886 — Section 108(15)
High Courts08 Nov 1939Dismissed
Santu Vs Maiku and Others
Allahabad High Court · AIR 1940 All 175 : (1940) 10 AWR 67
High Courts03 Nov 1939Disposed Of
B. Risal Singh and Others Vs Hira and Others
Allahabad High Court · AIR 1940 All 197 : (1940) 10 AWR 12
Agra Tenancy Act, 1926 — Section 241, 267(2)
High Courts02 Nov 1939Dismissed
Bhagwan Din and Others Vs Muru
Allahabad High Court · (1939) 11 AHC CK 0026
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9