High Courts10 Jan 1940Disposed Of
Mohammad Isa Vs Nazim Husain
Allahabad High Court · AIR 1940 All 246 : (1940) 10 AWR 122
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,279 of 5,024
High Courts10 Jan 1940
Commissioner of Income Tax Vs Indra Sen Raizada
Allahabad High Court · AIR 1940 All 154
High Courts09 Jan 1940Allowed
Haidar Ali Vs Emperor
Allahabad High Court · AIR 1940 All 201 : (1940) 10 AWR 124
High Courts09 Jan 1940Dismissed
Seth Kishori Lal Vs Th. Kalyan Singh and Others
Allahabad High Court · AIR 1940 All 212 : (1940) 10 AWR 176
High Courts08 Jan 1940Dismissed
Raghubar Dayal Vs Kallu
Allahabad High Court · AIR 1940 All 231 : (1940) 10 AWR 204
High Courts05 Jan 1940Dismissed
Mt. Lalita Twaif Vs Paramatma Prasad
Allahabad High Court · AIR 1940 All 329 : (1940) 10 AWR 241
High Courts04 Jan 1940Dismissed
Angne Lal and Others Vs Sidh Gopal and Others
Allahabad High Court · AIR 1940 All 214 : (1940) 10 AWR 183
High Courts03 Jan 1940Dismissed
Bohra Partap Chand Vs Chuni Lal and Another
Allahabad High Court · AIR 1940 All 225 : (1940) 10 AWR 169
High Courts03 Jan 1940Allowed
Misri Lal and Others Vs Captain Raja Durga Narain Singh and Others
Allahabad High Court · AIR 1940 All 317 : (1940) 10 AWR 171
High Courts02 Jan 1940Allowed
Firm Narain Das Balkishan Das Vs Munshi Muniruddin
Allahabad High Court · AIR 1940 All 203 : (1940) 10 AWR 159
High Courts02 Jan 1940Dismissed
Saharanpur Grain Chamber Ltd. Vs Maharaj Singh
Allahabad High Court · AIR 1940 All 233 : (1940) 10 AWR 165
High Courts22 Dec 1939Disposed Of
Bhan Datta Upadhia and Another Vs Mt. Tulsa Kuer
Allahabad High Court · AIR 1940 All 151 : (1940) 10 AWR 118
Civil Procedure Code, 1908 (CPC) — Section 47, 68
High Courts22 Dec 1939Disposed Of
Nathi Lal Vs Sri Mal and Another
Allahabad High Court · AIR 1940 All 230 : (1940) 10 AWR 175
Partnership Act, 1932 — Section 69
High Courts22 Dec 1939
Mahadeo Das and Others Vs Bishwanath Das and Others
Allahabad High Court · AIR 1940 All 251 : (1940) 10 AWR 153
High Courts22 Dec 1939
Pirthi Nath and Another Vs Niranjan Lal Bhargava and Another
Allahabad High Court · AIR 1940 All 250 : (1940) 10 AWR 153
High Courts21 Dec 1939Dismissed
Chhotey Lal Vs Sri Thakur Gopalji and Others
Allahabad High Court · AIR 1940 All 252 : (1940) 10 AWR 111
High Courts21 Dec 1939Dismissed
Thakra Singh Vs Sheo Nath Singh
Allahabad High Court · AIR 1940 All 227 : (1940) 10 AWR 149
Transfer of Property Act, 1882 — Section 58(c)
High Courts21 Dec 1939Dismissed
Sri Ram alias Sri Nath and Others Vs Ram Pheran and others
Allahabad High Court · (1939) 12 AHC CK 0015
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1Limitation Act, 1963 — Section 5
High Courts21 Dec 1939Allowed
Ishwar Devi Vs Jagannath and Others.
Allahabad High Court · (1939) 12 AHC CK 0004
High Courts20 Dec 1939Allowed
Satruhan Singh and Others Vs Collector of Gorakhpur and Others
Allahabad High Court · AIR 1940 All 205 : (1940) 10 AWR 109
Civil Procedure Code, 1908 (CPC) — Section 99Court of Wards Act — Section 54