High Courts20 Dec 1939Dismissed
O.M. Chiene, Official Receiver of Estate of Dina Nath and Badri Prasad Vs Sita Ram and Another
Allahabad High Court · AIR 1940 All 310 : (1940) 10 AWR 156
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,280 of 5,024
High Courts19 Dec 1939Dismissed
Raja Singh Vs Manna Singh and Others
Allahabad High Court · AIR 1940 All 217 : (1940) 10 AWR 196
High Courts19 Dec 1939
Firm Bichchha Ram Babu Ram Vs Firm Baldeo Sahai Suraj Mal
Allahabad High Court · AIR 1940 All 241 : (1940) 10 AWR 178
Civil Procedure Code, 1908 (CPC) — Section 10, 94
High Courts18 Dec 1939
Kanjeshwar Nath and Others Vs Benares Bank Ltd. and Others
Allahabad High Court · AIR 1940 All 196 : (1940) 10 AWR 128
High Courts18 Dec 1939
Ramdeo Vs Sri Sadaitan Pande and Others
Allahabad High Court · AIR 1940 All 148 : (1940) 10 AWR 103
Encumbered Estates Act, 1934 — Section 4
High Courts14 Dec 1939
Ballabh Das Vs Gaur Das
Allahabad High Court · AIR 1940 All 261 : (1940) 10 AWR 126
Specific Relief Act, 1877 — Section 9
High Courts13 Dec 1939Dismissed
Shib Charan Das Vs Brij Mohan Singh
Allahabad High Court · AIR 1940 All 322 : (1940) 10 AWR 239
High Courts13 Dec 1939
Mathura Das Vs Narain Das and Others
Allahabad High Court · AIR 1940 All 248 : (1940) 10 AWR 157
High Courts12 Dec 1939
Najban Bibi and Others Vs Gur Prasad
Allahabad High Court · AIR 1940 All 415 : (1940) 10 AWR 125
Land Acquisition Act, 1894 — Section 30Uttar Pradesh Town Improvement Act, 1919 — Section 64(1)(b)
High Courts11 Dec 1939
Jagdish Narain Bajpai Vs Emperor through Ram Gopal and Others
Allahabad High Court · AIR 1940 All 178 : (1940) 10 AWR 79
Criminal Procedure Code, 1898 (CrPC) — Section 204Penal Code, 1860 (IPC) — Section 120B
High Courts08 Dec 1939
Emperor Vs Aftab Mohd. Khan and Others
Allahabad High Court · AIR 1940 All 291 : (1940) 10 AWR 85
Criminal Procedure Code, 1898 (CrPC) — Section 417Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 147
High Courts07 Dec 1939Dismissed
Allahabad Bank Ltd. Vs Gulli Lal and Others
Allahabad High Court · AIR 1940 All 243 : (1940) 10 AWR 72 : (1940) 10 CompCas 157
Specific Relief Act, 1877 — Section 42
High Courts07 Dec 1939Dismissed
Bhagwati Prasad Vs B.B. and C.I. Railway
Allahabad High Court · AIR 1940 All 235 : (1940) 10 AWR 106
Railways Act, 1890 — Section 47
High Courts07 Dec 1939
Dhaneshwar Nath Tewari Vs Ghanshyam Dhar Misra
Allahabad High Court · AIR 1940 All 185 : (1940) 10 AWR 74
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 Dec 1939
Jhandoo Mal and Sons Vs Khalsa Singh Sahi
Allahabad High Court · AIR 1940 All 305 : (1940) 10 AWR 161
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Section 5
High Courts04 Dec 1939Disposed Of
Gaya Prashad and Others Vs Ram Charan
Allahabad High Court · AIR 1940 All 184 : (1940) 10 AWR 105
High Courts04 Dec 1939Allowed
Jagmohan Das Vs Parshotam Das and Others
Allahabad High Court · AIR 1940 All 207 : (1940) 10 AWR 64
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 7
High Courts01 Dec 1939
Banwari Lal Vs Ram Gopal and Another
Allahabad High Court · AIR 1940 All 190 : (1940) 10 AWR 50
High Courts30 Nov 1939
Panna Lal Vs Collector of Meerut and Others
Allahabad High Court · AIR 1940 All 188 : (1940) 10 AWR 60
Civil Procedure Code, 1908 (CPC) — Section 73Co-operative Societies Act, 1912 — Section 19Uttar Pradesh Land Revenue Act, 1901 — Section 233(m)
High Courts30 Nov 1939
Sardar Singh Vs Chhotey Lal
Allahabad High Court · AIR 1940 All 193 : (1940) 10 AWR 33
Uttar Pradesh District Boards Act, 1922 — Section 18, 35C