High Courts01 Nov 1939Dismissed
Kunwar Shiam Partap Singh Vs Rani Baisni Madho Kunwar and Others
Allahabad High Court · AIR 1940 All 353 : (1940) 10 AWR 300
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,282 of 5,024
High Courts01 Nov 1939Dismissed
Ranbir Karam Singh Vs Jogindra Chandra Bhattacharji and Others
Allahabad High Court · AIR 1940 All 134 : (1940) 10 AWR 34
Evidence Act, 1872 — Section 115Succession Act, 1925 — Section 5(1)
High Courts27 Oct 1939Dismissed
Mt. Prem Dulare Vs Narain Prasad
Allahabad High Court · AIR 1940 All 308 : (1940) 10 AWR 207
Special Marriage Act, 1872 — Section 3
High Courts27 Oct 1939
Pheku Ram Mali Vs Ganga Prasad and Another
Allahabad High Court · AIR 1940 All 98 : (1939) 9 AWR 867
High Courts25 Oct 1939Dismissed
Daljit Singh Vs Harkishan Lal Sah and Brothers and Others
Allahabad High Court · AIR 1940 All 116 : (1940) 10 AWR 14
Contract Act, 1872 — Section 128
High Courts24 Oct 1939
Wazira Vs Emperor
Allahabad High Court · AIR 1940 All 113 : (1940) 10 AWR 6
Penal Code, 1860 (IPC) — Section 307, 325
High Courts18 Oct 1939Allowed
Kunwar Mohammad Obaid-Ullah Khan Vs Pandit Ramji Lal and Others
Allahabad High Court · AIR 1940 All 189 : (1940) 10 AWR 43
Suits Valuation Act, 1887 — Section 9Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33
High Courts17 Oct 1939Dismissed
Baru and Others Vs Amir Singh
Allahabad High Court · AIR 1940 All 78 : (1939) 9 AWR 867
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts16 Oct 1939
Har Prasad Vs Sita Ram
Allahabad High Court · AIR 1940 All 141 : (1940) 10 AWR 4
Transfer of Property Act, 1882 — Section 52
High Courts16 Oct 1939
Mt. Rangili and Another Vs Pearey Lal and Others
Allahabad High Court · AIR 1940 All 101 : (1939) 9 AWR 872
Evidence Act, 1872 — Section 90Transfer of Property Act, 1882 — Section 59
High Courts16 Oct 1939
Dalsingar Singh and Others Vs Jainath Kuar and Others
Allahabad High Court · (1939) 10 AHC CK 0001
High Courts14 Oct 1939Allowed
Jagannath Kuar, Mst. Vs Mahadeo Prasad
Allahabad High Court · (1939) 10 AHC CK 0005
Agriculturists Relief Act — Section 2(2)
High Courts13 Oct 1939Dismissed
Asafuddaula Beg and Another Vs Ram Ratan and Others
Allahabad High Court · AIR 1940 All 74 : (1939) 9 AWR 884
Evidence Act, 1872 — Section 90
High Courts10 Oct 1939
B. Krishna Kumar Vs Thakur Man Singh and Others
Allahabad High Court · AIR 1940 All 86 : (1939) 9 AWR 834
High Courts09 Oct 1939Dismissed
Bhiki Mal Murari Lal through Ch. Inder Mal Vs Kundan Lal and Another
Allahabad High Court · AIR 1940 All 107 : (1939) 9 AWR 870
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts09 Oct 1939Dismissed
Ram Singh and Another Vs Emperor through Dhanpal
Allahabad High Court · AIR 1940 All 80 : (1939) 9 AWR 836
High Courts06 Oct 1939Dismissed
Sankatha Prasad Vs Mt. Rukhmani and Others
Allahabad High Court · AIR 1940 All 97 : (1939) 9 AWR 810
High Courts06 Oct 1939
Dal Singar Koeri Vs Chandi Singh and Another
Allahabad High Court · AIR 1940 All 145 : (1939) 9 AWR 875
Limitation Act, 1963 — Section 14Presidency Small Cause Courts Act, 1882 — Section 25Provincial Small Cause Courts Act, 1887 — Section 15
High Courts06 Oct 1939Allowed
Darshan Singh Vs Prag Singh, and Others
Allahabad High Court · AIR 1940 All 79 : (1939) 9 AWR 840
High Courts06 Oct 1939
Ram Kumar Singh and Another Vs Param Singh and Another
Allahabad High Court · AIR 1940 All 118 : (1940) 10 AWR 17
Civil Procedure Code, 1908 (CPC) — Section 53