COURT ARCHIVE

Allahabad High Court judgments

1,00,467 judgments · page 4,271 of 5,024

High Courts30 Sept 1940Dismissed

Dildar Husain Vs Baboo Lal and Another

Allahabad High Court · (1940) 09 AHC CK 0016

Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33Uttar Pradesh Encumbered Estates Act, 1934 — Section 4

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High Courts30 Sept 1940Dismissed

Sitaram Vs Badri Dass and Another

Allahabad High Court · (1940) 09 AHC CK 0004

Civil Procedure Code, 1908 (CPC) — Section 102, 115

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High Courts27 Sept 1940Dismissed

Sheo Narain and Others Vs Bageshur and Others

Allahabad High Court · (1940) 09 AHC CK 0040

Provincial Small Cause Courts Act, 1887 — Section 25

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High Courts26 Sept 1940Dismissed

Mst. Hidayat-ul-Nissa Vs Jalaluddin and Others

Allahabad High Court · (1940) 09 AHC CK 0029

Transfer of Property Act, 1882 — Section 53

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High Courts26 Sept 1940

HULASILAL RAMDAYAL, Vs RE.

Allahabad High Court · (1941) 9 ITR 635

Income Tax Act, 1961 — Section 66(2)

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High Courts24 Sept 1940Dismissed

Raj Bahadur Singh and Another Vs Ram Narain Singh and Others

Allahabad High Court · (1940) 09 AHC CK 0047

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High Courts24 Sept 1940Dismissed

GANESHI LAL CHHAPPAN LAL Vs COMMISSIONER OF Income Tax C. P. and U. P.

Allahabad High Court · (1941) 11 AWR 61 : (1941) 9 ITR 81

Income Tax Act, 1961 — Section 66(3)

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High Courts24 Sept 1940Dismissed

Ganeshilal Chhappan Lal Vs Commissioner of Income Tax

Allahabad High Court · AIR 1941 All 24

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High Courts24 Sept 1940Dismissed

Gopal Das Parshottam Dass Vs Commissioner of Income Tax

Allahabad High Court · AIR 1940 All 537 : (1940) 10 AWR 651

Income Tax Act, 1961 — Section 66(3)

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High Courts24 Sept 1940Dismissed

Ujagar Singh Vs Likha Singh and Another

Allahabad High Court · AIR 1941 All 28 : (1940) 10 AWR 579

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High Courts24 Sept 1940Allowed

GOPALDAS PURSHOTTAM DASS Vs RE.

Allahabad High Court · (1941) 9 ITR 372

Income Tax Act, 1961 — Section 66(3)

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High Courts24 Sept 1940Dismissed

INDIAN NATIONAL TANNERY Vs RE.

Allahabad High Court · (1941) 9 ITR 618

Income Tax Act, 1961 — Section 66(2)

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High Courts24 Sept 1940Allowed

Bijleshari Bakhsh Singh and Another Vs Gajadhar and Others

Allahabad High Court · (1940) 09 AHC CK 0012

Transfer of Property Act, 1882 — Section 43

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High Courts23 Sept 1940

GOPALDAS PARSHOTTAMDAS Vs COMMISSIONER OF Income Tax, C. P. and U. P.

Allahabad High Court · (1941) 9 ITR 130

Income Tax Act, 1961 — Section 27, 66(3)

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High Courts21 Sept 1940Dismissed

Raj Bahadur Vs Raja Ram

Allahabad High Court · (1940) 09 AHC CK 0044

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 7Limitation Act, 1908 — Section 19Provincial Small Cause Courts Act, 1887 — Section 25

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High Courts21 Sept 1940Dismissed

Bhagwati Singh Vs Inderpal Singh

Allahabad High Court · (1940) 09 AHC CK 0006

Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 22

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High Courts20 Sept 1940

Chandulal Vs Emperor

Allahabad High Court · AIR 1940 All 551 : (1940) 10 AWR 559

Penal Code, 1860 (IPC) — Section 467, 471

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High Courts20 Sept 1940Allowed

Yaqub Masih Vs Christina Masih and Another

Allahabad High Court · AIR 1941 All 93 : (1940) 10 AWR 558

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High Courts20 Sept 1940Dismissed

Mujawir Husain Vs Mst. Kishwar Jehan Begam (alias) Abida Begam and Another

Allahabad High Court · (1940) 09 AHC CK 0015

Civil Procedure Code, 1908 (CPC) — Section 152

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High Courts20 Sept 1940

Vishambhar Dayal Tripathi Vs Emperor

Allahabad High Court · (1940) 09 AHC CK 0005

Criminal Procedure Code, 1898 (CrPC) — Section 257

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