High Courts15 Oct 1940Dismissed
BHAGWATI Vs COMMISSIONER OF Income Tax, C.P. AND U.P.
Allahabad High Court · (1941) 9 ITR 31
Income Tax Act, 1961 — Section 66(2)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,270 of 5,024
High Courts15 Oct 1940Dismissed
BEHARI LAL BHARGAVA Vs COMMISSIONER OF Income Tax, C.P. AND U.P.
Allahabad High Court · (1941) 9 ITR 9
Income Tax Act, 1922 — Section 66(2)Land Acquisition Act, 1894 — Section 28
High Courts15 Oct 1940
Behari Lal Bhargava Vs Commissioner of Income Tax
Allahabad High Court · AIR 1941 All 135 : (1940) 10 AWR 669
High Courts15 Oct 1940Disposed Of
KISHORI LAL MAKUNDI LAL, IN RE, .
Allahabad High Court · (1941) 9 ITR 193
General Clauses Act, 1897 — Section 27Income Tax Act, 1961 — Section 66(2)
High Courts14 Oct 1940Allowed
Karan Singh Vs Ram Sahai and Another
Allahabad High Court · AIR 1941 All 41 : (1940) 10 AWR 598
High Courts04 Oct 1940Disposed Off
KHAIRATI LAL BABU LAL, Vs RE.
Allahabad High Court · (1941) 9 ITR 627
Income Tax Act, 1961 — Section 66(2)
High Courts04 Oct 1940Allowed
Ram Daur Rai and Others Vs Lachhmi Prasad and Another
Allahabad High Court · AIR 1941 All 51 : (1940) 10 AWR 603
High Courts04 Oct 1940
Bhu Prakash Vs Emperor
Allahabad High Court · (1940) 10 AHC CK 0006
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 409
High Courts04 Oct 1940
Sampat Singh Vs Nakchhed Singh and Others
Allahabad High Court · (1940) 10 AHC CK 0002
Civil Procedure Code, 1908 (CPC) — Section 151Uttar Pradesh Tenancy Act, 1939 — Section 288
High Courts03 Oct 1940Allowed
B. Ramman Lal Vs Raghunath Shanker and Another
Allahabad High Court · AIR 1941 All 56 : (1940) 10 AWR 572
High Courts03 Oct 1940Dismissed
Kali Charan Vs Suraj Bali and Others
Allahabad High Court · (1940) 10 AHC CK 0004
Evidence Act, 1872 — Section 68
High Courts02 Oct 1940Disposed Of
KUNJAMAL AND SONS, IN RE.
Allahabad High Court · (1941) 9 ITR 358
Income Tax Act, 1961 — Section 66(2)Transfer of Property Act, 1882 — Section 53A
High Courts02 Oct 1940Dismissed
BHIKHI RAM RAMDEO Vs COMMISSIONER OF Income Tax, C.P. and U.P.
Allahabad High Court · (1941) 9 ITR 306
Income Tax Act, 1961 — Section 66(3)
High Courts02 Oct 1940Dismissed
Radhey Lal Vs Niranjan Nath
Allahabad High Court · AIR 1941 All 95 : (1940) 10 AWR 584
High Courts02 Oct 1940Disposed Of
Ahmad Ullah and Another Vs Sriniwas Joshi
Allahabad High Court · AIR 1941 All 42 : (1940) 10 AWR 561
High Courts30 Sept 1940Dismissed
MESSRS. MOHAMMAD AYUB MOHAMMAD JAMIL OF CAWNPORE, Vs RE.
Allahabad High Court · (1941) 9 ITR 610
Income Tax Act, 1922 — Section 66(2)
High Courts30 Sept 1940Disposed Off
Babu Lal and Others Vs Man Singh
Allahabad High Court · (1940) 09 AHC CK 0045
High Courts30 Sept 1940Dismissed
SHEODUTTRAI PANNALAL Vs COMMISSIONER OF Income Tax, C. P. and U. P.
Allahabad High Court · (1940) 10 AWR 638 : (1941) 9 ITR 118
Income Tax Act, 1961 — Section 66(3)
High Courts30 Sept 1940Disposed Of
Sheoduttrai Pannalal Vs Commissioner of Income Tax, United Provinces
Allahabad High Court · AIR 1940 All 530
Income Tax Act, 1961 — Section 66(3)
High Courts30 Sept 1940Dismissed
Emperor Vs Swami Sarupanand
Allahabad High Court · (1940) 09 AHC CK 0028
Criminal Procedure Code, 1898 (CrPC) — Section 108, 439Penal Code, 1860 (IPC) — Section 124A