High Courts11 Nov 1940Dismissed
Mt. Badrunnissa and Others Vs Municipal Board
Allahabad High Court · AIR 1941 All 153 : (1941) 11 AWR 3
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,269 of 5,024
High Courts08 Nov 1940Disposed Of
Ram Dihal Vs Badri
Allahabad High Court · AIR 1941 All 143 : (1941) 11 AWR 7
High Courts07 Nov 1940
Firm Sheikh Wajid Ali Mohammad Rafiq Vs Bengal and North Western Railway Co. and Another
Allahabad High Court · AIR 1941 All 164 : (1941) 11 AWR 5
High Courts04 Nov 1940Disposed Of
In Re: Benares Bank Ltd. Benares Shri Nath Shah Official Liquidator
Allahabad High Court · AIR 1940 All 544 : (1941) 11 CompCas 36
Companies Act, 1956 — Section 229
High Courts04 Nov 1940
Shri Nath Shah Vs Official Liquidator, Benares Bank Ltd. (In Liquidation)
Allahabad High Court · (1940) 11 AHC CK 0002
Companies Act, 1956 — Section 186English Companies Act — Section 262Provincial Insolvency Act, 1920 — Section 46
High Courts28 Oct 1940
Nasir Ahmad Khan (Minor, Under The Next Friendship of Ms. Mustafa Bandi, Real Mother) Vs Mst. Saidan and Others
Allahabad High Court · (1940) 10 AHC CK 0003
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts24 Oct 1940Dismissed
Mirza Inayat Beg Vs Mirza Abdul Rahman Beg and Others
Allahabad High Court · AIR 1941 All 39 : (1940) 10 AWR 595
High Courts24 Oct 1940Dismissed
Brahmdeo Prasad Tewari Vs Makhan Tewari and Others
Allahabad High Court · AIR 1941 All 94 : (1940) 10 AWR 617
High Courts24 Oct 1940Disposed Of
Municipal Board Vs Rai Kamlapat Rai and Others
Allahabad High Court · AIR 1941 All 78 : (1940) 10 AWR 620
High Courts23 Oct 1940Allowed
Angnu Ram Vs Bhikhi and Others
Allahabad High Court · (1940) 10 AHC CK 0026
Transfer of Property Act, 1882 — Section 76
High Courts23 Oct 1940Dismissed
Baboo Raj Narain Vs Ahmadi Jan
Allahabad High Court · AIR 1941 All 81 : (1940) 10 AWR 600
High Courts23 Oct 1940Dismissed
Bhoop Ram Vs Emperor through Parthi Raj and Others
Allahabad High Court · AIR 1941 All 100 : (1940) 10 AWR 618
High Courts21 Oct 1940Dismissed
Bihshambhar Nath and Another Vs Mst. Shlkhanl alias Massooman
Allahabad High Court · (1940) 10 AHC CK 0032
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts21 Oct 1940Dismissed
Sheo Rakhan Lal Vs Sundar Lal.
Allahabad High Court · (1940) 10 AHC CK 0031
Oudh Rent Act, 1886 — Section 127Uttar Pradesh Tenancy Act, 1939 — Section 296
High Courts21 Oct 1940Dismissed
Ramman Lal Vs Babu Ram
Allahabad High Court · AIR 1941 All 50 : (1940) 10 AWR 637
High Courts18 Oct 1940Disposed Of
Banwari Ram and Another Vs Muhammad Yar Khan and Another
Allahabad High Court · AIR 1941 All 49 : (1940) 10 AWR 597
High Courts18 Oct 1940Dismissed
Gurdin Bhant Vs Chhedi Bhant
Allahabad High Court · (1940) 10 AHC CK 0005
Limitation Act, 1963 — Section 15
High Courts16 Oct 1940Dismissed
Narain Singh Vs Radhey Shyam Seth and Others
Allahabad High Court · AIR 1941 All 76 : (1940) 10 AWR 591
High Courts16 Oct 1940Disposed Of
Bansa Devi And Another Vs Birendra Kumar and Others
Allahabad High Court · (1940) 10 AHC CK 0021
High Courts16 Oct 1940Dismissed
Shree Goswami Purshotam Lalji Vs Shri Mahant Hara Narayan Bass and others
Allahabad High Court · (1940) 10 AHC CK 0001
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2, 115