COURT ARCHIVE

Allahabad High Court judgments

1,00,467 judgments · page 4,272 of 5,024

High Courts20 Sept 1940Dismissed

Messrs. Dinshaw and Co. (Bankers) Ltd. (in liquidation) Vs Mst. Krishna Piary

Allahabad High Court · (1940) 09 AHC CK 0003

Companies Act, 1956 — Section 230Evidence Act, 1872 — Section 106Trusts Act, 1882 — Section 77

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High Courts19 Sept 1940Disposed Of

Kanhaiya Lal Goenka Vs Commissioner of Income Tax

Allahabad High Court · AIR 1941 All 15 : (1940) 10 AWR 563

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High Courts19 Sept 1940Dismissed

Hayat Khan and Others Vs Iftikhar Khan and Others

Allahabad High Court · (1940) 09 AHC CK 0008

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2

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High Courts18 Sept 1940Dismissed

SETH KANHAIYA LAL GOENKA, Vs RE.

Allahabad High Court · (1941) 9 ITR 25

Income Tax Act, 1961 — Section 30, 66(3)

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High Courts18 Sept 1940Dismissed

Kanhaiya Lal Goenka Vs Commissioner of Income Tax

Allahabad High Court · AIR 1941 All 129 : (1940) 10 AWR 655

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High Courts16 Sept 1940Dismissed

Saghir Hassan Vs Tayab Hasan

Allahabad High Court · AIR 1940 All 524 : (1940) 10 AWR 547

Civil Procedure Code, 1908 (CPC) — Section 43

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High Courts16 Sept 1940Allowed

Rai Bahadur Seth Ganga Sagar Vs Reoti Prasad and Others

Allahabad High Court · AIR 1940 All 507 : (1940) 10 AWR 553

Agriculturists Relief Act — Section 2

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High Courts16 Sept 1940Disposed Of

Kalyan Das Vs Brij Keshore and Others

Allahabad High Court · AIR 1941 All 9 : (1940) 10 AWR 539

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High Courts16 Sept 1940Disposed Off

B P HALDER AND SONS IN RE.

Allahabad High Court · (1942) 10 ITR 79

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High Courts16 Sept 1940Dismissed

RAI SAHEB RAM DAYAL AGARWALA IN RE.

Allahabad High Court · (1942) 10 ITR 93

Income Tax Act, 1961 — Section 66(3)

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High Courts16 Sept 1940Dismissed

GANGA PRASAD Vs COMMISSIONER OF Income Tax, U.P.

Allahabad High Court · (1941) 9 ITR 373

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High Courts16 Sept 1940

Jaganath and Others Vs Khadim Ali

Allahabad High Court · (1940) 09 AHC CK 0001

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High Courts13 Sept 1940Allowed

Baijnath Prasad Vs Tejpal and Others

Allahabad High Court · AIR 1941 All 55 : (1940) 10 AWR 577

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High Courts13 Sept 1940Disposed Of

Chhakauri Singh Vs Sri Krishna Pande and Others

Allahabad High Court · AIR 1941 All 134 : (1941) 11 AWR 17

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High Courts11 Sept 1940Disposed Of

Harendra Shankar and Another Vs Khiali Ram and Others

Allahabad High Court · AIR 1940 All 504 : (1940) 10 AWR 549

Court Fees Act, 1870 — Section 7(iv)(f)Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33

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High Courts11 Sept 1940Dismissed

Bahadur Khan Vs Bari Tala and Another

Allahabad High Court · AIR 1940 All 525 : (1940) 10 AWR 515

Civil Procedure Code, 1908 (CPC) — Section 144

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High Courts10 Sept 1940Allowed

Raja Saiyed Mohammad Mahdi Vs Jagat Singh and Another

Allahabad High Court · (1940) 09 AHC CK 0033

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151

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High Courts09 Sept 1940Dismissed

Madho Ram Vs Tulshi Ram

Allahabad High Court · (1940) 09 AHC CK 0002

Civil Procedure Code, 1908 (CPC) — Section 115United Provinces Tenancy Act, 1939 — Section 276

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High Courts05 Sept 1940Allowed

Thakurani Jamuna Kunwar Vs Thakur Arjun Singh

Allahabad High Court · AIR 1941 All 43 : (1940) 10 AWR 566

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High Courts05 Sept 1940Disposed Of

Mt. Muniran Vs Mt. Mukhtar Begam and Another

Allahabad High Court · AIR 1940 All 521 : (1940) 10 AWR 536

Court Fees Act, 1870 — Section 17(vi)

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