High Courts03 Sept 1940
Rama Charan Vs Raghubir Saran and Another
Allahabad High Court · AIR 1940 All 540 : (1940) 10 AWR 518
Transfer of Property Act, 1882 — Section 101, 92
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,273 of 5,024
High Courts30 Aug 1940Disposed Off
Kali Din Pande Vs Maharaja Pande
Allahabad High Court · (1940) 08 AHC CK 0032
High Courts28 Aug 1940
Mithan Lal Vs Official Liquidators, Agra Spinning and Weaving Mills Co. Ltd.
Allahabad High Court · AIR 1940 All 490 : (1940) 10 AWR 498
High Courts28 Aug 1940
Firm Babu Lal Girdhari Lal Vs Seth Kotumal
Allahabad High Court · AIR 1941 All 27 : (1940) 10 AWR 503
High Courts27 Aug 1940
Sheo Shankar and Another Vs Debi Charan and Others
Allahabad High Court · (1940) 08 AHC CK 0003
High Courts23 Aug 1940Disposed Of
Lachhmi Prasad and Others Vs Bahraich Ram and Another
Allahabad High Court · AIR 1941 All 31 : (1940) 10 AWR 524
High Courts20 Aug 1940Dismissed
Daulat Ram Vs Raghubir Sahai and Others
Allahabad High Court · (1940) 08 AHC CK 0023
Limitation Act, 1963 — Section 3Oudh Rent Act, 1886 — Section 61
High Courts20 Aug 1940Dismissed
Baijnath Marwari Vs Ganesh Singh and Others
Allahabad High Court · AIR 1940 All 519 : (1940) 10 AWR 493
Civil Procedure Code, 1908 (CPC) — Section 115Encumbered Estates Act, 1934 — Section 14
High Courts19 Aug 1940Dismissed
Official Liquidators Electric Supply Co. Ltd. Vs Siemens (India) Ltd.
Allahabad High Court · AIR 1940 All 514 : (1940) 10 AWR 494
Companies Act, 1956 — Section 185
High Courts19 Aug 1940Allowed
Commissioner of Income Tax C.P. and U.P. Vs Srimati Hani Rudh Kumari
Allahabad High Court · (1940) 08 AHC CK 0007
Income Tax Act, 1961 — Section 66(2)
High Courts16 Aug 1940Allowed
Emperor Vs Raghunath alias Ram Singh
Allahabad High Court · (1940) 08 AHC CK 0031
Penal Code, 1860 (IPC) — Section 420, 511
High Courts16 Aug 1940Allowed
Swami Khat Khata Nand, Chela of Swami Keshwanand Vs Swrajpal Singh and Others
Allahabad High Court · (1940) 08 AHC CK 0018
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts13 Aug 1940Dismissed
Mt. Umatur Robab Vs Mahadeo Prasad and Others
Allahabad High Court · AIR 1941 All 338 : (1941) 11 AWR 251
High Courts13 Aug 1940Dismissed
Narain Singh Vs Net Ram and Others
Allahabad High Court · AIR 1940 All 535 : (1940) 10 AWR 486
Evidence Act, 1872 — Section 13
High Courts12 Aug 1940Dismissed
Govind Prasad and Others Vs Rameshwar Bakhsh Singh and Others
Allahabad High Court · (1940) 08 AHC CK 0028
Encumbered Estates Act, 1934 — Section 45
High Courts09 Aug 1940
Hrishikesh Sanyal Vs A.P. Bagchi
Allahabad High Court · AIR 1940 All 497 : (1940) 10 AWR 532
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 500
High Courts09 Aug 1940Dismissed
Ram Kirpal Vs Bhura Mal
Allahabad High Court · (1940) 08 AHC CK 0009
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts09 Aug 1940Dismissed
Het Ram Vs Collector of Aligarh
Allahabad High Court · AIR 1941 All 355
High Courts09 Aug 1940
Partab Bahadur and Others Vs Rana Uma Nath Bux Singh And Another
Allahabad High Court · (1940) 08 AHC CK 0002
High Courts08 Aug 1940Dismissed
Dukh Haran Nate and Another Vs Maha Prasad
Allahabad High Court · (1940) 08 AHC CK 0030