High Courts28 Aug 1944Dismissed
Maqbul Bahadur and Another Vs Th. Pratap Bhan Prakash Singh and Others
Allahabad High Court · (1944) 08 AHC CK 0029
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 6, 115
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,243 of 5,024
High Courts28 Aug 1944Dismissed
Shivkali Goswami Vs Emperor
Allahabad High Court · AIR 1944 All 257 : (1944) 14 AWR 273
Criminal Procedure Code, 1898 (CrPC) — Section 440Evidence Act, 1872 — Section 167Penal Code, 1860 (IPC) — Section 161
High Courts25 Aug 1944Allowed
Jamuna Das Vs Emperor
Allahabad High Court · AIR 1945 All 26 : (1944) 14 AWR 280
High Courts23 Aug 1944Allowed
Ram Padarath Ram Vs Sheikh Abdur Rahman and Others
Allahabad High Court · (1944) 08 AHC CK 0003
Transfer of Property Act, 1882 — Section 60
High Courts21 Aug 1944Dismissed
Jagat Narain Vs Emperor
Allahabad High Court · (1944) 08 AHC CK 0031
Penal Code, 1860 (IPC) — Section 149, 302
High Courts21 Aug 1944Dismissed
Lala Panna Lal Vs Mst. Rupo and Others
Allahabad High Court · (1944) 08 AHC CK 0025
High Courts17 Aug 1944
SHAMLAL PRAG NARAIN Vs COMMISSIONER OF Income Tax, U. P. and C. P.
Allahabad High Court · (1945) 13 ITR 359
Income Tax Act, 1922 — Section 66(3)
High Courts16 Aug 1944Dismissed
Gaya Prasad and Others Vs Mst. Bhagan Bibi
Allahabad High Court · (1944) 08 AHC CK 0028
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Transfer of Property Act, 1882 — Section 91
High Courts16 Aug 1944Allowed
Pt. Anand Narain Bahadur Vs Lala Murli Manohar and Others
Allahabad High Court · (1944) 08 AHC CK 0016
Transfer of Property Act, 1882 — Section 53A
High Courts16 Aug 1944Dismissed
Khuda-I-Tala through K.B. Qazi Mohammad Zafar Ahmad Khan Vs Mt. Hamida Khatoon
Allahabad High Court · AIR 1945 All 70 : (1944) 14 AWR 266
High Courts15 Aug 1944Dismissed
Amar Nath Vs Dwarka Das Jai Kishun Das
Allahabad High Court · AIR 1945 All 42 : (1944) 14 AWR 253
High Courts14 Aug 1944Allowed
Harish Chand and Others Vs Sada Shiva and Others
Allahabad High Court · (1944) 08 AHC CK 0020
Encumbered Estates Act, 1934 — Section 16(3)
High Courts14 Aug 1944Disposed Of
Mustafa Khan Vs Ram Bharosey
Allahabad High Court · AIR 1945 All 23 : (1944) 14 AWR 282
High Courts09 Aug 1944Allowed
Rati Ram and Sons Vs Sri Radha Kishan Ji Maharaj Birajman Mandir
Allahabad High Court · AIR 1944 All 295 : (1944) 14 AWR 270
Factories Act, 1934 — Section 2(j)
High Courts09 Aug 1944Disposed Off
Jugal Singh alias Jugal Kishore Vs Lochan Singh and Others
Allahabad High Court · AIR 1945 All 10 : (1944) 14 AWR 286
High Courts09 Aug 1944Dismissed
Surya Pal Singh Vs Netrapal Singh
Allahabad High Court · AIR 1945 All 28 : (1944) 14 AWR 283
High Courts08 Aug 1944Dismissed
Chhedda alias Gama and Others Vs Emperor
Allahabad High Court · AIR 1944 All 281 : (1944) 14 AWR 249
Evidence Act, 1872 — Section 114
High Courts08 Aug 1944
Haji Tanwir Ahmad Vs Hafiz Maqbul Ahmad and Another
Allahabad High Court · AIR 1945 All 318 : (1945) 15 AWR 328
High Courts03 Aug 1944Dismissed
Ch. Gauri Shankar and Another Vs Bhaya Hari Saran Dass
Allahabad High Court · (1944) 08 AHC CK 0030
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts02 Aug 1944Allowed
Radha Krishna and Another Vs Reserve Bank of India
Allahabad High Court · AIR 1945 All 29