High Courts14 Sept 1944Dismissed
Kateshar Singh Vs Jagdish Singh and Others
Allahabad High Court · (1944) 09 AHC CK 0021
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,242 of 5,024
High Courts13 Sept 1944Dismissed
Paltan Singh Vs Prag Narain and Another
Allahabad High Court · (1944) 09 AHC CK 0002
Oudh Laws Act, 1876 — Section 9Transfer of Property Act, 1882 — Section 54
High Courts12 Sept 1944Allowed
The Commissioner of Income Tax Central And United Provinces Vs Shrimati Maharani Laxmipati Mahadevi Garu-Davagar Maharani of Jaypore
Allahabad High Court · (1944) 09 AHC CK 0020
Income Tax Act, 1961 — Section 68
High Courts12 Sept 1944Dismissed
Maharaj Kumar Mohd. Mahmud Hasan Khan and Another Vs Hafiz Abdul Haq and Another
Allahabad High Court · (1944) 09 AHC CK 0007
Easements Act, 1882 — Section 18(B)
High Courts11 Sept 1944Dismissed
Mohd. Mustaqim Vs Sukhraj and Others
Allahabad High Court · (1944) 09 AHC CK 0016
Criminal Procedure Code, 1898 (CrPC) — Section 367, 424
High Courts11 Sept 1944Dismissed
Sher Bahadur Singh alias Sham Sher Bahadur Singh Vs Ram Narain Singh and Others
Allahabad High Court · (1944) 09 AHC CK 0006
Arbitration Act, 1940 — Section 48
High Courts09 Sept 1944Disposed Of
M.G. Kadir Vs Kesri Narain Jaitly and Others
Allahabad High Court · AIR 1945 All 67 : (1945) 15 AWR 15
High Courts09 Sept 1944
Raja Bahadur Sri Raja Pashupat Pratap Singh Vs Lalat Bahadur Singh and Others
Allahabad High Court · AIR 1945 All 46 : (1944) 14 AWR 291
High Courts08 Sept 1944Allowed
Sheikh Haidar Husain and Others Vs Syed Ali Mohammad and Others
Allahabad High Court · AIR 1945 All 54 : (1944) 14 AWR 294
High Courts08 Sept 1944Dismissed
Aziz Khan and Others Vs Bhola Nath Srivastava and Others
Allahabad High Court · AIR 1945 All 21 : (1944) 14 AWR 284
High Courts08 Sept 1944Dismissed
Maharaja Ram Ran Vijay Prasad Vs Parmatma Nand Singh and Others
Allahabad High Court · (1944) 09 AHC CK 0005
High Courts31 Aug 1944Dismissed
Narain Lal Vs Kanhaiya Lal and Others
Allahabad High Court · (1944) 08 AHC CK 0032
High Courts31 Aug 1944Dismissed
Ram Naresh Singh and Others Vs Jai Raj Singh and Others
Allahabad High Court · (1944) 08 AHC CK 0023
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts31 Aug 1944Allowed
GAPPUMAL KANHAIYALAL Vs COMMISSIONER OF Income Tax, C. P. and U. P.
Allahabad High Court · (1945) 15 AWR 333 : (1945) 13 ITR 210
Income Tax Act, 1922 — Section 66(5)
High Courts31 Aug 1944Allowed
Gappumal Kanahiyalal Vs Commissioner of Income Tax, United and Central Provinces
Allahabad High Court · AIR 1945 All 147
High Courts30 Aug 1944Allowed
Rani Suraj Kunwar and Another Vs DY. Commissioner, Hardoi in Charge Court of Wards
Allahabad High Court · (1944) 08 AHC CK 0027
Uttar Pradesh Encumbered Estates Act, 1934 — Section 13, 4
High Courts30 Aug 1944Allowed
Manohar and Others Vs Emperor
Allahabad High Court · (1944) 08 AHC CK 0021
High Courts30 Aug 1944Dismissed
Nawab Col. Dr. Sir Hafiz Mohd. Ahmad Said Khan Vs Shiam Lal and Others
Allahabad High Court · AIR 1944 All 273 : (1944) 14 AWR 267
Civil Procedure Code, 1908 (CPC) — Section 110Specific Relief Act, 1877 — Section 56
High Courts30 Aug 1944Dismissed
Ganendro Nath Banerji Vs Dhanpal Das Gupta
Allahabad High Court · (1944) 08 AHC CK 0011
High Courts29 Aug 1944Dismissed
Makhan Lal Vs Shankar Lal
Allahabad High Court · (1944) 08 AHC CK 0013