High Courts13 Nov 1944Allowed
Shiromani Sugar Mills, Ltd. Vs Governor-General in Council
Allahabad High Court · AIR 1945 All 354 : (1945) 15 AWR 404
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,240 of 5,024
High Courts13 Nov 1944
Shiam Lal and Others Vs Mukat Lal and Others
Allahabad High Court · AIR 1945 All 233 : (1945) 15 AWR 9
High Courts06 Nov 1944Dismissed
Afsar Ara Begam Vs Prince Ram Bakht and Others
Allahabad High Court · (1944) 11 AHC CK 0026
Succession Act, 1925 — Section 302
High Courts06 Nov 1944Dismissed
Nasir Uddin Vs Lala Baboo Lal and Others
Allahabad High Court · AIR 1945 All 197 : (1945) 15 AWR 36
High Courts06 Nov 1944Dismissed
Ganga Prasad and Others Vs Lalla Singh
Allahabad High Court · (1944) 11 AHC CK 0003
Encumbered Estates Act, 1934 — Section 7(2)
High Courts03 Nov 1944Dismissed
Deo Rai and Others Vs Arti Rai and Others
Allahabad High Court · AIR 1945 All 174 : (1945) 15 AWR 6
High Courts03 Nov 1944Dismissed
Chief Inspector of Stamps Vs Mt. Hulasiya
Allahabad High Court · AIR 1945 All 111 : (1945) 15 AWR 32
High Courts02 Nov 1944Dismissed
Lochan Singh and Others Vs Mauji Ram and Others
Allahabad High Court · AIR 1945 All 154 : (1945) 15 AWR 25
High Courts02 Nov 1944Dismissed
Badri Prasad and Another Vs Bhartu
Allahabad High Court · AIR 1945 All 119 : (1945) 15 AWR 21
High Courts01 Nov 1944Disposed Of
Maiyan Dalip Rajeshwari Debi Vs Sri 5 Mohan Bikram Sah alias Ram Raja and Others
Allahabad High Court · AIR 1945 All 409 : (1946) 16 AWR 278
High Courts27 Oct 1944Allowed
Kunwar Shri Krishna alias Lad Singh Vs Brahma Swarup and Others
Allahabad High Court · AIR 1945 All 217 : (1945) 15 AWR 4
High Courts25 Oct 1944Allowed
Raja Suryapal Singh Vs Wahid Ali
Allahabad High Court · AIR 1945 All 238 : (1945) 15 AWR 2
High Courts24 Oct 1944Dismissed
Haji Mohammad Obed Ullah Khan Vs Kunwar Mohammad Abdul Jalil Khan and Others
Allahabad High Court · AIR 1945 All 121 : (1945) 15 AWR 414
High Courts24 Oct 1944Disposed Of
Baij Nath Sahai Vs Seth Parbin Singh and Another
Allahabad High Court · AIR 1945 All 48 : (1945) 15 AWR 79
High Courts24 Oct 1944Dismissed
Darzao and Others Vs Emperor
Allahabad High Court · AIR 1945 All 100 : (1945) 15 AWR 18
High Courts20 Oct 1944Dismissed
Muneshwar Bux Singh and Others Vs Jang Bahadur Singh and Others
Allahabad High Court · (1944) 10 AHC CK 0021
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 30(1)
High Courts20 Oct 1944Dismissed
Dwarka Prasad Vs Messrs. Kunji Lal Ram Gopal
Allahabad High Court · (1944) 10 AHC CK 0015
Limitation Act, 1963 — Section 20
High Courts20 Oct 1944Dismissed
Ram Rup and Another Vs Emperor
Allahabad High Court · AIR 1945 All 31 : (1945) 15 AWR 14
High Courts20 Oct 1944Dismissed
Radhey Shiam Vs R.C. Bhattiya
Allahabad High Court · AIR 1945 All 53 : (1944) 14 AWR 293
High Courts13 Oct 1944Dismissed
S.M. Chopra Vs S.M. Hameed
Allahabad High Court · (1944) 10 AHC CK 0003