High Courts15 Dec 1944Dismissed
Sant Bakhsh Singh and Others Vs Lachhman Prasad and Others
Allahabad High Court · (1944) 12 AHC CK 0002
Evidence Act, 1872 — Section 153Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 54
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,238 of 5,024
High Courts13 Dec 1944Dismissed
Deokinandan and Another Vs Badri Prasad and Others
Allahabad High Court · AIR 1945 All 141 : (1945) 15 AWR 77
High Courts13 Dec 1944Allowed
Abdulla Jan Khan and Another Vs B. Parbati Nath and Others
Allahabad High Court · AIR 1945 All 213 : (1945) 15 AWR 96
High Courts11 Dec 1944Allowed
The Collector of Meerut in charge, Court of Wards and Special Manager of Estate of Bibi Naushaba Begum Vs Lala Hardian Singh and Others
Allahabad High Court · AIR 1945 All 156 : (1945) 15 AWR 28
High Courts11 Dec 1944
Pyare Lal and another Vs Emperor
Allahabad High Court · AIR 1945 All 135 : (1945) 15 AWR 31
High Courts11 Dec 1944Dismissed
Pyare Lal and Another Vs Emperor
Allahabad High Court · AIR 1945 All 135 : (1945) 15 AWR 31
High Courts08 Dec 1944Allowed
Shiam Behari Lal Gour and Others Vs Madan Singh
Allahabad High Court · AIR 1945 All 293 : (1945) 15 AWR 338
High Courts08 Dec 1944Dismissed
District Board Vs Lala Gyan Prasad
Allahabad High Court · AIR 1945 All 307 : (1945) 15 AWR 26
High Courts08 Dec 1944
Firm Gulabrai Narain Das Vs Firm Ilahi Bux Mohammad Ayub
Allahabad High Court · AIR 1945 All 185 : (1945) 15 AWR 45
High Courts06 Dec 1944Dismissed
Sant Prasad Sahu Vs Dallu Sahu and Others
Allahabad High Court · (1944) 12 AHC CK 0030
Encumbered Estates Act, 1934 — Section 16
High Courts06 Dec 1944Dismissed
Bohra Bhup Singh Vs Sakha Ram and Others and Bohra Ganga
Allahabad High Court · AIR 1945 All 158 : (1945) 15 AWR 51
High Courts06 Dec 1944Allowed
Ram Narain Vs Jai Gopal
Allahabad High Court · AIR 1945 All 219 : (1945) 15 AWR 23
High Courts06 Dec 1944Disposed Of
Kashi Prasad Vs Mt. Satwati and Another
Allahabad High Court · AIR 1945 All 136 : (1945) 15 AWR 48
High Courts05 Dec 1944Dismissed
Mrs. G.H. Orde Vs A. Skinner and Others
Allahabad High Court · AIR 1945 All 331 : (1945) 15 AWR 221
High Courts05 Dec 1944Dismissed
Pt. Lalmani Pande Vs Lala Gopal Sah and Another
Allahabad High Court · AIR 1945 All 221 : (1945) 15 AWR 184
High Courts04 Dec 1944Dismissed
Joti Bhushan Gupta Vs B.N. Sarkar through S.N. Mittra, Manager
Allahabad High Court · AIR 1945 All 311 : (1946) 16 AWR 315
High Courts04 Dec 1944Dismissed
Jawahar Lal Vs Sri Thakur Radha Gopaljee Maharaj
Allahabad High Court · AIR 1945 All 169 : (1945) 15 AWR 138
High Courts04 Dec 1944Allowed
Pearey Lal Vs Hub Lal
Allahabad High Court · AIR 1945 All 139 : (1945) 15 AWR 27
High Courts04 Dec 1944Allowed
Suraj Prasad Vs Mt. Makhna Devi and Another
Allahabad High Court · AIR 1946 All 127 : (1945) 15 AWR 392
High Courts04 Dec 1944
Kishun Bahadur and others Vs Badri Narain Pathak and others
Allahabad High Court · (1944) 12 AHC CK 0004