High Courts01 Dec 1944Allowed
L. Charan Das Vs L. Gur Saran Das Kapur
Allahabad High Court · AIR 1945 All 146 : (1945) 15 AWR 49
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,239 of 5,024
High Courts01 Dec 1944Disposed Of
Pt. Sada Nand and Others Vs Sher Singh and Another
Allahabad High Court · AIR 1945 All 153 : (1945) 15 AWR 42
High Courts30 Nov 1944Disposed Of
Parbati Devi Vs Uttar Pradesh Government
Allahabad High Court · (1944) 11 AHC CK 0020
Court Fees Act, 1870 — Section 7(viii)Criminal Procedure Code, 1898 (CrPC) — Section 87, 88
High Courts30 Nov 1944Dismissed
Raushan Jahan Begam and Others Vs The Scottish Union and National Insurance Company
Allahabad High Court · (1944) 11 AHC CK 0019
Contract Act, 1872 — Section 73Penal Code, 1860 (IPC) — Section 304
High Courts29 Nov 1944Dismissed
Chaudhari Padam Singh Vs Munwar Chandra Raj Saran Singh
Allahabad High Court · AIR 1945 All 144 : (1945) 15 AWR 39
High Courts25 Nov 1944Allowed
Abdul Alim and Others Vs Hayat Mohammad and Others
Allahabad High Court · (1944) 11 AHC CK 0002
Oudh Courts Act, 1925 — Section 12(2)
High Courts24 Nov 1944Dismissed
Bhagwan Das Vs Mt. Bitton
Allahabad High Court · AIR 1945 All 227 : (1945) 15 AWR 83
High Courts23 Nov 1944Dismissed
B. Mohd. Fazalur Rahman Vs Nand Kishore Chaube and Others
Allahabad High Court · AIR 1945 All 140 : (1945) 15 AWR 1
High Courts22 Nov 1944Dismissed
Gur Dularey and Another Vs Durga Prasad and Another
Allahabad High Court · (1944) 11 AHC CK 0025
Evidence Act, 1872 — Section 91Limitation Act, 1908 — Section 5
High Courts22 Nov 1944Dismissed
Lachhman Singh and Others Vs Emperor
Allahabad High Court · (1944) 11 AHC CK 0024
Cattle Trespass Act, 1871 — Section 10, 24Penal Code, 1860 (IPC) — Section 147, 149
High Courts21 Nov 1944Dismissed
Jiwan Das and Another Vs Sahu Sarju Prasad and Others
Allahabad High Court · AIR 1945 All 299
High Courts21 Nov 1944
Kailashi Vs Shankar and Another
Allahabad High Court · AIR 1945 All 164 : (1945) 15 AWR 61
High Courts18 Nov 1944Allowed
SHIROMANI SUGAR MILLS LTD. (IN LIQUIDATION) Vs GOVERNOR-GENERAL IN COUNCIL.
Allahabad High Court · (1945) 13 ITR 480
Companies Act, 1913 — Section 169Income Tax Act, 1961 — Section 46
High Courts17 Nov 1944Dismissed
Debi Prasad Vs Ram Ablakh and Others
Allahabad High Court · (1944) 11 AHC CK 0029
Limitation Act, 1908 — Section 5
High Courts17 Nov 1944Dismissed
Manohar Lal and Others Vs Mst. Menda and Another
Allahabad High Court · (1944) 11 AHC CK 0027
Oudh Courts Act, 1925 — Section 14(2)
High Courts17 Nov 1944Dismissed
Mangi Lal Vs Emperor
Allahabad High Court · AIR 1945 All 98 : (1945) 15 AWR 11
High Courts16 Nov 1944Dismissed
Sukhendra Bahadur Singh Vs Mst. Janak Devi and Another
Allahabad High Court · (1944) 11 AHC CK 0028
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 35Encumbered Estates Act, 1934 — Section 8
High Courts16 Nov 1944
Ghulam Husain and Others Vs Emperor
Allahabad High Court · AIR 1945 All 182 : (1945) 15 AWR 19
High Courts14 Nov 1944
Syed Aijaz Husain, Debtor and Another Vs Rameshwar Prasad
Allahabad High Court · AIR 1945 All 235 : (1945) 15 AWR 10
High Courts14 Nov 1944Disposed Of
Tulshi Ram and Others Vs Nek Ram and Another
Allahabad High Court · AIR 1945 All 224 : (1945) 15 AWR 22