High Courts12 Jan 1945Dismissed
B. Buttan Singh and Others Vs Sakal Raj Singh
Allahabad High Court · AIR 1945 All 161 : (1945) 15 AWR 54
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 3(4)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,237 of 5,024
High Courts12 Jan 1945Dismissed
Mst. Ram Dulari Vs Gaya Prasad
Allahabad High Court · (1945) 01 AHC CK 0003
Civil Procedure Code, 1908 (CPC) — Section 109(e)
High Courts11 Jan 1945Allowed
Mohammad Hafiz Ullah and Another Vs United Provinces and Another
Allahabad High Court · AIR 1945 All 285 : (1945) 15 AWR 130
Transfer of Property Act, 1882 — Section 111(g)
High Courts11 Jan 1945Dismissed
Bhikham Singh and Others Vs Rukmangad Singh and Others
Allahabad High Court · (1945) 01 AHC CK 0002
Uttar Pradesh Encumbered Estates Act, 1934 — Section 11(2), 45(2)
High Courts10 Jan 1945
Ashfaq Ali Beg alias Naney Pahlawan and Others Vs Lalla Prasad
Allahabad High Court · AIR 1945 All 309 : (1945) 15 AWR 46
Civil Procedure Code, 1908 (CPC) — Section 20Uttar Pradesh Agriculturists Relief Act, 1934 — Section 7
High Courts08 Jan 1945Dismissed
The Governor-General in Council Vs Shri Bharat Tirath Yatra Transport, Lucknow and Another
Allahabad High Court · (1945) 01 AHC CK 0036
Partnership Act, 1932 — Section 69(2)
High Courts08 Jan 1945Allowed
K.B. Mohammad Maqsood Ali Khan Vs B. Hoshiar Singh and Others
Allahabad High Court · AIR 1945 All 377 : (1946) 16 AWR 331
Agriculturists Relief Act — Section 30Civil Procedure Code, 1908 (CPC) — Section 115Encumbered Estates Act, 1934 — Section 4
High Courts04 Jan 1945Disposed Of
COMMISSIONER OF Income Tax, C.P. and U.P. Vs SHRI DWARKA DHEESH TEMPLE, CAWNPORE.
Allahabad High Court · (1946) 14 ITR 440
Income Tax Act, 1961 — Section 4(3)(i), 66
High Courts04 Jan 1945Dismissed
Sheoraj Singh and Others Vs Kamley Lal and Others
Allahabad High Court · AIR 1945 All 172 : (1945) 15 AWR 43
High Courts03 Jan 1945Disposed Of
HIRA MILLS LTD., CAWNPORE Vs Income Tax OFFICER CAWNPORE.
Allahabad High Court · (1946) 14 ITR 417
Income Tax Act, 1922 — Section 4(1)(a), 66(1)
High Courts02 Jan 1945Dismissed
Pohkar Singh and Another Vs Mulaim Singh and Others
Allahabad High Court · AIR 1945 All 137 : (1945) 15 AWR 50
Uttar Pradesh Temporary Postponement of Execution of Decrees Act, 1937 — Section 3, 5
High Courts02 Jan 1945Dismissed
L. Bhagwat Sarup and Another Vs Emperor
Allahabad High Court · AIR 1945 All 306 : (1945) 15 AWR 67
Child Marriage Restraint Act, 1929 — Section 6
High Courts22 Dec 1944Allowed
Puttu Vs Emperor
Allahabad High Court · (1944) 12 AHC CK 0028
Criminal Procedure Code, 1898 (CrPC) — Section 304Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 114
High Courts21 Dec 1944Dismissed
Abid Ali Khan Vs The Government of The United Provinces
Allahabad High Court · (1944) 12 AHC CK 0025
Press (Emergency Powers) Act, 1931 — Section 23, 4(1)
High Courts21 Dec 1944Dismissed
Hira Singh and Others Vs Emperor
Allahabad High Court · AIR 1946 All 457 : (1946) 16 AWR 177
High Courts21 Dec 1944Dismissed
Jawahir Vs Emperor through Behari Singh and Others
Allahabad High Court · AIR 1945 All 206 : (1945) 15 AWR 82
High Courts20 Dec 1944Disposed Of
Chandika Singh and Another Vs Girwar Singh and Another
Allahabad High Court · (1944) 12 AHC CK 0022
Agriculturists Relief Act — Section 12Civil Procedure Code, 1908 (CPC) — Section 115Partition Act, 1893 — Section 4
High Courts15 Dec 1944Dismissed
Mst. Khaliqan Vs Emperor
Allahabad High Court · (1944) 12 AHC CK 0029
Criminal Procedure Code, 1898 (CrPC) — Section 100
High Courts15 Dec 1944
Brijnandan Prosad Vs Emperor through Municipal Board
Allahabad High Court · AIR 1945 All 232 : (1945) 15 AWR 66
High Courts15 Dec 1944Dismissed
Sher Singh Vs Kishori Lal and Another
Allahabad High Court · AIR 1945 All 237 : (1945) 15 AWR 35