High Courts29 Jan 1945Dismissed
Mst. Hijabun-Nisa Bibi and another Vs Mst. Salamun-Nisa Bibi and others
Allahabad High Court · (1945) 01 AHC CK 0035
Agra Tenancy Act, 1926 — Section 44United Provinces Tenancy Act, 1939 — Section 296
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,236 of 5,024
High Courts29 Jan 1945Dismissed
Mt. Aisha Begam Vs Mt. Kundan Jan and Others
Allahabad High Court · AIR 1945 All 367 : (1945) 15 AWR 141
Limitation Act, 1963 — Article 91
High Courts29 Jan 1945Allowed
Pt. Bhagwati Prasad Misra Vs Deputy Commissioner Barabanki, in Charge Court of Wards, Surajpur Estate
Allahabad High Court · (1945) 01 AHC CK 0033
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Encumbered Estates Act, 1934 — Section 11
High Courts29 Jan 1945Dismissed
Ganda Singh and Others Vs Kundan Singh and Others
Allahabad High Court · AIR 1945 All 205 : (1945) 15 AWR 93
High Courts29 Jan 1945Dismissed
Rafiqa Begam and Another Vs Aisha Begam
Allahabad High Court · AIR 1945 All 363 : (1946) 16 AWR 422
High Courts29 Jan 1945Dismissed
Mst. Saidun-Nissa Vs Mohammad Yusuf and others
Allahabad High Court · (1945) 01 AHC CK 0007
High Courts26 Jan 1945Dismissed
Nathoo and Another Vs Hori Lal
Allahabad High Court · AIR 1945 All 196 : (1945) 15 AWR 76
Agra Pre-emption Act, 1922 — Section 14
High Courts26 Jan 1945Dismissed
Durgan Singh alias Arjun Singh Vs Ram Sahai
Allahabad High Court · AIR 1945 All 218 : (1945) 15 AWR 75
Uttar Pradesh Tenancy Act, 1939 — Section 180
High Courts26 Jan 1945Allowed
Makhdoom Singh and Others Vs Emperor
Allahabad High Court · (1945) 01 AHC CK 0001
Penal Code, 1860 (IPC) — Section 100
High Courts25 Jan 1945Dismissed
Mst. Intizam Begam (J.D.) Vs Pt. Raghubir Saran (D.H.)
Allahabad High Court · (1945) 01 AHC CK 0006
Uttar Pradesh Stayed Arrears of Rent (Remission) Act, 1939 — Section 3
High Courts25 Jan 1945Dismissed
Maharaj Singh Vs Emperor
Allahabad High Court · AIR 1945 All 230 : (1945) 15 AWR 68
Penal Code, 1860 (IPC) — Section 411
High Courts24 Jan 1945Dismissed
Bhagwan Singh Vs Hari Ram and Others
Allahabad High Court · AIR 1945 All 303 : (1945) 15 AWR 50
Agriculturists Relief Act — Section 33
High Courts24 Jan 1945
Rajrup Rai and Others Vs Sheo Shankar Rai and Another
Allahabad High Court · AIR 1945 All 308 : (1945) 15 AWR 56
High Courts23 Jan 1945
M. Ram Narain Vs Mukat Behari Lal
Allahabad High Court · AIR 1945 All 283 : (1945) 15 AWR 131
Agriculturists Relief Act — Section 39
High Courts22 Jan 1945Disposed Of
Malkhan Singh and Another Vs Emperor
Allahabad High Court · AIR 1945 All 226 : (1945) 15 AWR 68
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 448
High Courts22 Jan 1945Dismissed
Mt. Surja Vs Aziz Ullah
Allahabad High Court · AIR 1945 All 305 : (1945) 15 AWR 70
General Clauses Act, 1897 — Section 6
High Courts19 Jan 1945Allowed
Emperor Vs Raghubar Singh and Others
Allahabad High Court · (1945) 01 AHC CK 0038
Insurance Act, 1912 — Section 35Insurance Act, 1938 — Section 104
High Courts19 Jan 1945Disposed Of
Shambhu Singh Vs Ram Pal Singh
Allahabad High Court · AIR 1945 All 177 : (1946) 16 AWR 266
Civil Procedure Code, 1908 (CPC) — Section 21Evidence Act, 1872 — Section 44
High Courts15 Jan 1945Dismissed
Madho Prasad and Others Vs Kanhaiya Lal and Another
Allahabad High Court · AIR 1946 All 1 : (1945) 15 AWR 308
High Courts15 Jan 1945Allowed
Nimar Singh Vs Lallu and Others
Allahabad High Court · (1945) 01 AHC CK 0004