COURT ARCHIVE

Allahabad High Court judgments

1,00,467 judgments · page 4,235 of 5,024

High Courts14 Feb 1945Dismissed

United Provinces Government Vs Azhar Ali and Another

Allahabad High Court · AIR 1945 All 187 : (1945) 15 AWR 194

Civil Procedure Code, 1908 (CPC) — Section 110Land Acquisition Act, 1894 — Section 4Uttar Pradesh Town Improvement Act, 1919 — Section 36

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High Courts13 Feb 1945Dismissed

Lkshmi Narain Vs Msr. Ganesha Kunwar

Allahabad High Court · (1945) 02 AHC CK 0036

Oudh Rent Act, 1886 — Section 108(15)

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High Courts13 Feb 1945Allowed

Makkhan and Others Vs Emperor

Allahabad High Court · AIR 1945 All 81 : (1945) 15 AWR 156

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High Courts13 Feb 1945

Fattan and Others Vs Emperor

Allahabad High Court · AIR 1945 All 87 : (1945) 15 AWR 145

Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 148

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High Courts13 Feb 1945Allowed

Sabraj Kunwar Vs Aharwadin and Another

Allahabad High Court · (1945) 02 AHC CK 0001

Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12Uttar Pradesh Debt Redemption Act, 1940 — Section 7

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High Courts09 Feb 1945Allowed

Allahabad Bank, Ltd. Vs Maharaj Kishore Khanna and Others

Allahabad High Court · AIR 1945 All 371 : (1945) 15 AWR 95

Uttar Pradesh Encumbered Estates Act, 1934 — Section 4

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High Courts09 Feb 1945Dismissed

Deputy Commissioner Rae Bareli Incharge of Tiloi Estate Vs Saiyad Ali Nabi and Others

Allahabad High Court · (1945) 02 AHC CK 0027

Uttar Pradesh Tenancy Act, 1939 — Section 269, 271(2)

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High Courts09 Feb 1945

Sukhram Dubey Vs Lal Partap Singh and Others

Allahabad High Court · AIR 1945 All 343 : (1945) 15 AWR 190

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High Courts08 Feb 1945Dismissed

B. Shaila Pati Bhattacharji Vs Sahu Mahadeo Prasad and Others

Allahabad High Court · AIR 1945 All 215 : (1945) 15 AWR 92

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High Courts08 Feb 1945Disposed Of

BADAR SHOE STORES IN RE.

Allahabad High Court · (1946) 14 ITR 431

Income Tax Act, 1961 — Section 34, 66

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High Courts07 Feb 1945Allowed

Israr Husain Rizvi and Others Vs Mst. Mohini Bibi and Others

Allahabad High Court · (1945) 02 AHC CK 0028

Encumbered Estates Act, 1934 — Section 14, 4

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High Courts07 Feb 1945Dismissed

Ram Rakhan and Another Vs Mahant Govind Das and Another

Allahabad High Court · AIR 1945 All 352 : (1945) 15 AWR 186

Criminal Procedure Code, 1898 (CrPC) — Section 145

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High Courts07 Feb 1945

Harish Chandra Bagla Vs Emperor

Allahabad High Court · AIR 1945 All 90

Bradford Corporation Act, 1910 — Section 53Evidence Act, 1872 — Section 114Metropolitan Police Act, 1839 — Section 44

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High Courts06 Feb 1945Allowed

Deputy Commissioner, Partabgarh Vs Nand Lal Manucha and Others

Allahabad High Court · (1945) 02 AHC CK 0032

Encumbered Estates Act, 1934 — Section 4, 50

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High Courts06 Feb 1945Dismissed

Syed Mohd. Askari and Others Vs Sheo Prasad and Others

Allahabad High Court · (1945) 02 AHC CK 0002

Encumbered Estates Act, 1934 — Section 11, 9

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High Courts05 Feb 1945Allowed

D.R. Kapoor Vs Emperor

Allahabad High Court · (1945) 02 AHC CK 0038

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High Courts05 Feb 1945Dismissed

Deputy Commissioner, Barabanki, Incharge Court of Wards Surajpur Estate Vs Sopal Das and Others

Allahabad High Court · (1945) 02 AHC CK 0004

Court of Wards Act — Section 17, 18

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High Courts31 Jan 1945Dismissed

Madar and Another Vs Tirath Raj and Others

Allahabad High Court · AIR 1945 All 304 : (1945) 15 AWR 74

United Provinces Tenancy Act, 1939 — Section 247

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High Courts31 Jan 1945Disposed Of

Basdeo and Others Vs Emperor

Allahabad High Court · AIR 1945 All 340 : (1945) 15 AWR 142

Criminal Procedure Code, 1898 (CrPC) — Section 254Penal Code, 1860 (IPC) — Section 304

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High Courts30 Jan 1945Dismissed

Lal Behari Kurmi Vs Mahadeo Singh and Another

Allahabad High Court · AIR 1945 All 204 : (1945) 15 AWR 73

Agriculturists Relief Act — Section 12

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