High Courts14 Mar 1945Allowed
Ahmad Mujtaba Vs Emperor
Allahabad High Court · (1945) 03 AHC CK 0043
Defence of India Rules, 1962 — Rule 121
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,233 of 5,024
High Courts14 Mar 1945Allowed
Raja Sir MD. Ejaz Rasool Khan K. C. I. E., KT. C.S.I. Vs Sheo Prasad and Others
Allahabad High Court · (1945) 03 AHC CK 0041
Encumbered Estates Act, 1934 — Section 11
High Courts14 Mar 1945Disposed Of
Kirpa Shanker Vs Brahmanand
Allahabad High Court · AIR 1945 All 282 : (1945) 15 AWR 129
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts14 Mar 1945Dismissed
Abdul Wahab Vs Raghunandan Lal
Allahabad High Court · AIR 1945 All 388 : (1945) 15 AWR 189
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 60Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12
High Courts14 Mar 1945Disposed Of
Nisar Ahmad Vs Emperor
Allahabad High Court · AIR 1945 All 389 : (1945) 15 AWR 176
Criminal Procedure Code, 1898 (CrPC) — Section 502, 514
High Courts14 Mar 1945
Muneshwar Bux and Another Vs Har Prasad and Others
Allahabad High Court · (1945) 03 AHC CK 0001
Court Fees Act, 1870 — Section 7(VIA)
High Courts13 Mar 1945Dismissed
Pearey Lal and Another Vs Prithi Singh and Others
Allahabad High Court · AIR 1945 All 422 : (1945) 15 AWR 222
Transfer of Property Act, 1882 — Section 54Uttar Pradesh Regulation of Sales Act, 1934 — Section 5
High Courts13 Mar 1945Dismissed
Capt. T.W. King Vs Mrs. F.E. King and Another
Allahabad High Court · AIR 1945 All 190 : (1945) 15 AWR 390
Divorce Act, 1869 — Section 7Evidence Act, 1872 — Section 2
High Courts13 Mar 1945Dismissed
Niadar Mal Vs Rati Ram
Allahabad High Court · AIR 1945 All 374 : (1945) 15 AWR 133
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Tenancy Act, 1939 — Section 182
High Courts13 Mar 1945Dismissed
Kodi Lal Vs Ahmad Hasan and Others
Allahabad High Court · (1945) 03 AHC CK 0006
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(1), 151Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(1), 151Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(1), 151
High Courts12 Mar 1945Dismissed
Pandit Sheo Dularey and Another Vs The Municipal Board, Lucknow
Allahabad High Court · (1945) 03 AHC CK 0045
High Courts12 Mar 1945Dismissed
Mohammad Zaman Vs Emperor
Allahabad High Court · (1945) 03 AHC CK 0027
Criminal Procedure Code, 1898 (CrPC) — Section 179, 188
High Courts09 Mar 1945Disposed Of
Bhikkha Mal and Another Vs Emperor
Allahabad High Court · AIR 1945 All 214 : (1945) 15 AWR 174
Criminal Procedure Code, 1898 (CrPC) — Section 196A
High Courts09 Mar 1945Dismissed
Nand-Kishore Vs Emperor
Allahabad High Court · (1945) 03 AHC CK 0007
Uttar Pradesh General Clauses Act, 1904 — Section 6
High Courts08 Mar 1945Dismissed
Bhulan Lal and Others Vs Altaf Husain
Allahabad High Court · AIR 1945 All 335
High Courts07 Mar 1945Allowed
Mt. Munna Tewarain and Another Vs Ajodhya Prasad Singh and Others
Allahabad High Court · AIR 1945 All 370 : (1945) 15 AWR 94
Uttar Pradesh Encumbered Estates Act, 1934 — Section 4
High Courts07 Mar 1945Disposed Of
Ram Lal Bechairam Vs Commissioner of Income Tax
Allahabad High Court · AIR 1946 All 8
High Courts07 Mar 1945
RAM LAL BECHAIRAM Vs COMMISSIONER OF Income Tax.
Allahabad High Court · (1945) 15 AWR 356 : (1946) 14 ITR 1
Evidence Act, 1872 — Section 114Income Tax Act, 1922 — Section 4(2)
High Courts07 Mar 1945
Shil Gange and Another Vs B. Manoharlal
Allahabad High Court · AIR 1945 All 346 : (1945) 15 AWR 132
High Courts05 Mar 1945
Asa Ram Vs B. Asa Ram and Another
Allahabad High Court · AIR 1946 All 133 : (1945) 15 AWR 351