High Courts26 Mar 1945Dismissed

Mst. Tarif Begam and Another Vs Raziuddin

Allahabad High Court · (1945) 03 AHC CK 0049

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, 149Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, 149Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, 149
High Courts26 Mar 1945Dismissed

Ram Das Vs Emperor

Allahabad High Court · AIR 1945 All 385 : (1945) 15 AWR 178

Penal Code, 1860 (IPC) — Section 395, 435
High Courts16 Mar 1945Allowed

Sukhdeo Prasad Vs Jagannath Prasad

Allahabad High Court · (1945) 03 AHC CK 0003

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9