COURT ARCHIVE

Allahabad High Court judgments

1,00,467 judgments · page 4,230 of 5,024

High Courts07 May 1945Allowed

Amb1ka Prasad Singh and Another Vs Jagdamba Prasad Singh and Another

Allahabad High Court · (1945) 05 AHC CK 0013

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 115Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 115Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 115

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High Courts04 May 1945Disposed Of

Baba Suraj Gir and Others Vs B. Bramh Narain Advocate and Others

Allahabad High Court · AIR 1946 All 148 : (1945) 15 AWR 270

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High Courts30 Apr 1945Dismissed

Mian Tej Singh Vs Kalloo

Allahabad High Court · (1945) 04 AHC CK 0038

Criminal Procedure Code, 1898 (CrPC) — Section 247Criminal Procedure Code, 1898 (CrPC) — Section 247Criminal Procedure Code, 1898 (CrPC) — Section 247

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High Courts30 Apr 1945

Salik Ram Vs Ram Sarup and Others

Allahabad High Court · (1945) 04 AHC CK 0007

Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12Uttar Pradesh Debt Redemption Act, 1940 — Section 24, 8Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12

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High Courts27 Apr 1945Dismissed

Rani Drigraj Kunwar Vs Raja Sri Amar Krishna Narain Singh

Allahabad High Court · (1945) 04 AHC CK 0026

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15, 115Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15, 115Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15, 115

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High Courts27 Apr 1945Dismissed

Din Dayal and Another Vs Qadam Singh and Another

Allahabad High Court · AIR 1946 All 54 : (1945) 15 AWR 225

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High Courts27 Apr 1945

Shankar Sahai and Others Vs Bhagwat Sahai

Allahabad High Court · (1945) 04 AHC CK 0001

Encumbered Estates Act, 1934 — Section 4Encumbered Estates Act, 1934 — Section 4Encumbered Estates Act, 1934 — Section 4

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High Courts26 Apr 1945Dismissed

Lachhm1 Narain and Another Vs Mst. Durga

Allahabad High Court · (1945) 04 AHC CK 0034

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High Courts26 Apr 1945Dismissed

Bhagwan Das Vs Goswami Radhey Lal

Allahabad High Court · AIR 1945 All 271 : (1945) 15 AWR 218

Agriculturists Relief Act — Section 33

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High Courts25 Apr 1945Allowed

The Deputy Commissioner, Rae Bareli as Manager Court of Wards Rae Bareli Vs Syed Newazish Ali Khan

Allahabad High Court · (1945) 04 AHC CK 0037

Limitation Act, 1908 — Article 182(5)Limitation Act, 1908 — Article 182(5)Limitation Act, 1908 — Article 182(5)

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High Courts23 Apr 1945

Municipal Board Vs Mohd. Zaki and Others

Allahabad High Court · AIR 1945 All 393 : (1945) 15 AWR 241

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High Courts23 Apr 1945Dismissed

Vidyasagar Avasthi Vs Har Har Bakhsh Singh and Others

Allahabad High Court · (1945) 04 AHC CK 0002

Agriculturists Relief Act — Section 12Uttar Pradesh Debt Redemption Act, 1940 — Section 7Agriculturists Relief Act — Section 12

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High Courts19 Apr 1945Dismissed

Sankatha Prasad Pande Vs Brij Mohan Pandey

Allahabad High Court · AIR 1946 All 246 : (1945) 15 AWR 321

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High Courts18 Apr 1945Allowed

Khun Khun Chaube Vs Mahabir Chaube and Others

Allahabad High Court · AIR 1948 All 261

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts17 Apr 1945Dismissed

Mohammad Husain Khan and Others Vs Mustafa Husain Khan and Others

Allahabad High Court · AIR 1946 All 85 : (1945) 15 AWR 318

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High Courts16 Apr 1945Dismissed

P.L. Jaitley Vs Hon. Sir Iqbal Ahmad Chief Justice, Allahabad and Others

Allahabad High Court · (1945) 04 AHC CK 0036

Criminal Procedure Code, 1898 (CrPC) — Section 476Criminal Procedure Code, 1898 (CrPC) — Section 476Criminal Procedure Code, 1898 (CrPC) — Section 476

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High Courts16 Apr 1945Dismissed