High Courts04 Sept 1945Dismissed
Tahawar Ali Khan Vs Emperor
Allahabad High Court · (1945) 09 AHC CK 0007
Criminal Procedure Code, 1898 (CrPC) — Section 235Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 379
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,228 of 5,024
High Courts03 Sept 1945
Faqir Chand Vs Brahma Datt
Allahabad High Court · (1945) 09 AHC CK 0009
Criminal Procedure Code, 1898 (CrPC) — Section 182
High Courts28 Aug 1945Allowed
Shiam Sunder Lal Vs Data Ram and Another
Allahabad High Court · AIR 1946 All 147 : (1945) 15 AWR 314
High Courts28 Aug 1945Dismissed
Prem Narain and Others Vs Emperor
Allahabad High Court · (1945) 08 AHC CK 0001
Cotton Cloth and Yarn (Control) Order, 1943 — Clause 12(2)Cotton Cloth and Yarn (Control) Order, 1943 — Clause 12(2)Cotton Cloth and Yarn (Control) Order, 1943 — Clause 12(2)
High Courts27 Aug 1945Disposed Of
Mt. Ummatunnissa Bibi Vs Shiekh Jummai and Another
Allahabad High Court · AIR 1946 All 329 : (1946) 16 AWR 63
High Courts21 Aug 1945Dismissed
Mr. Frederick George Stimpson Vs In The Matter of The Estate of The Late Mr. E.M. Bennett
Allahabad High Court · (1945) 08 AHC CK 0015
Provident Funds Act, 1925 — Section 3Succession Act, 1925 — Section 270
High Courts21 Aug 1945Disposed Of
Maharaja Sri Pateshwari Prasad Singh Vs Abdul Karim and Others
Allahabad High Court · AIR 1946 All 277
High Courts15 Aug 1945Allowed
Shadi and Others Vs Sultan Khan and Another
Allahabad High Court · AIR 1946 All 56 : (1945) 15 AWR 313
High Courts10 Aug 1945Dismissed
Bhaiya Mohd. Azim Khan Vs Raja Saadat Ali Khan and Others
Allahabad High Court · (1945) 08 AHC CK 0012
Civil Procedure Code, 1908 (CPC) — Section 151Court Fees Act, 1870 — Section 13Civil Procedure Code, 1908 (CPC) — Section 151
High Courts09 Aug 1945Disposed Of
Behari Vs Emperor
Allahabad High Court · AIR 1946 All 138 : (1945) 15 AWR 305
High Courts09 Aug 1945Dismissed
Dina Nath Vs Emperor
Allahabad High Court · AIR 1946 All 53 : (1945) 15 AWR 304
High Courts08 Aug 1945Dismissed
Mohd. Ahmad Khan and Others Vs Sitla Bukhsh Singh and Others
Allahabad High Court · (1945) 08 AHC CK 0016
Encumbered Estates Act, 1934 — Section 4, 9Encumbered Estates Act, 1934 — Section 4, 9Encumbered Estates Act, 1934 — Section 4, 9
High Courts03 Aug 1945Allowed
Ram Dayal and Another Vs Mata Din Singh and Another
Allahabad High Court · (1945) 08 AHC CK 0014
Agriculturists Relief Act — Section 12Uttar Pradesh Debt Redemption Act, 1940 — Section 9Agriculturists Relief Act — Section 12
High Courts03 Aug 1945Dismissed
Badloo Vs Ram Das and Another
Allahabad High Court · (1945) 08 AHC CK 0005
Provincial Insolvency Act, 1920 — Section 28(5)Provincial Insolvency Act, 1920 — Section 28(5)Provincial Insolvency Act, 1920 — Section 28(5)
High Courts02 Aug 1945Dismissed
Ganga Singh and Others Vs Badri Singh and Others
Allahabad High Court · (1945) 08 AHC CK 0018
Civil Procedure Code, 1908 (CPC) — Section 47Civil Procedure Code, 1908 (CPC) — Section 47Civil Procedure Code, 1908 (CPC) — Section 47
High Courts31 Jul 1945Allowed
Muneshwar Vs Tirbeni Prasad
Allahabad High Court · (1945) 07 AHC CK 0006
Civil Procedure Code, 1908 (CPC) — Section 41Civil Procedure Code, 1908 (CPC) — Section 41Civil Procedure Code, 1908 (CPC) — Section 41
High Courts31 Jul 1945Dismissed
Debi Prasad Singh and Another Vs Jaldhar Chaube and Others
Allahabad High Court · AIR 1946 All 125 : (1945) 15 AWR 351
High Courts30 Jul 1945Dismissed
Bank of Upper India Ltd. Vs Kushal Singh and Others
Allahabad High Court · (1945) 07 AHC CK 0009
Uttar Pradesh Encumbered Estates Act, 1934 — Section 7(2)Uttar Pradesh Encumbered Estates Act, 1934 — Section 7(2)Uttar Pradesh Encumbered Estates Act, 1934 — Section 7(2)
High Courts26 Jul 1945Allowed
Sheo Shanker Lal Vs Debi Dayal and Another
Allahabad High Court · (1945) 07 AHC CK 0007
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Provincial Insolvency Act, 1920 — Section 25, 27Provincial Insolvency Act, 1920 — Section 25, 27