High Courts27 Sept 1945
Lala Ram Kumar Vs Kishori Lal and Others
Allahabad High Court · AIR 1946 All 259 : (1946) 16 AWR 56
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,227 of 5,024
High Courts26 Sept 1945Dismissed
Ram Charan Lal and Another Vs Sri Narsinghji Mahraj and Others
Allahabad High Court · AIR 1946 All 254
High Courts26 Sept 1945Dismissed
Mahasukh Vs Sheo Nath
Allahabad High Court · (1945) 09 AHC CK 0004
Oudh Rent Act, 1886 — Section 116
High Courts25 Sept 1945Dismissed
Mirza Najm Effindi Vs Firm Kohinoor Footwear Co.
Allahabad High Court · AIR 1946 All 489 : (1946) 16 AWR 619
High Courts24 Sept 1945Dismissed
Megh Singh Vs Surajpal Singh and Another
Allahabad High Court · AIR 1946 All 280 : (1946) 16 AWR 46
High Courts24 Sept 1945Dismissed
Jaintri Prasad and Others Vs Chandra Shekhar Shukul and Others
Allahabad High Court · AIR 1946 All 435 : (1946) 16 AWR 199
High Courts24 Sept 1945Dismissed
Ram Nath and Others Vs Khudayar Khan
Allahabad High Court · (1945) 09 AHC CK 0003
Oudh Laws Act, 1876 — Section 9
High Courts19 Sept 1945Allowed
Mst. Alimunnissa and Others Vs Mukhtar Hausain and Others
Allahabad High Court · (1945) 09 AHC CK 0028
High Courts17 Sept 1945Dismissed
Kishun Lal Vs Babuain Hardevi Kuar alias Hira Rani and Another
Allahabad High Court · (1945) 09 AHC CK 0001
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts14 Sept 1945Disposed Of
Benares Bank, Ltd. and Another Vs Maharaj Kishore Khanna and Another
Allahabad High Court · AIR 1946 All 300 : (1946) 16 AWR 68
High Courts14 Sept 1945Dismissed
Lalji Singh Vs Lakshmi Narain and Another
Allahabad High Court · (1945) 09 AHC CK 0005
Uttar Pradesh Debt Redemption Act, 1940 — Section 2(9)Uttar Pradesh Debt Redemption Act, 1940 — Section 2(9)Uttar Pradesh Debt Redemption Act, 1940 — Section 2(9)
High Courts12 Sept 1945Dismissed
Raghubir Singh Vs Emperor
Allahabad High Court · AIR 1946 All 88 : (1945) 15 AWR 308
High Courts12 Sept 1945Dismissed
Governor-General in Council Vs Lala Debi Sahai
Allahabad High Court · AIR 1946 All 198 : (1945) 15 AWR 388
High Courts12 Sept 1945Dismissed
Habib Ahmed Vs Mt. Keoti Kuer
Allahabad High Court · AIR 1946 All 328 : (1946) 16 AWR 54
High Courts10 Sept 1945Dismissed
Shubrati Vs Kunj Behari Lal and Others
Allahabad High Court · AIR 1946 All 403 : (1946) 16 AWR 211
High Courts10 Sept 1945Dismissed
B. Triloki Nath Vs Lord Krishna Sugar Mills Ltd.
Allahabad High Court · AIR 1946 All 276
High Courts05 Sept 1945Dismissed
Abdul Aziz and Another Vs Emperor
Allahabad High Court · AIR 1946 All 116 : (1945) 15 AWR 307
High Courts05 Sept 1945Dismissed
Ram Din Vs Emperor
Allahabad High Court · (1945) 09 AHC CK 0008
Criminal Procedure Code, 1898 (CrPC) — Section 110, 117(5)Criminal Procedure Code, 1898 (CrPC) — Section 110, 117(5)Criminal Procedure Code, 1898 (CrPC) — Section 110, 117(5)
High Courts04 Sept 1945Allowed
Aisha Begum Vs Mt. Kundan Jan and Another
Allahabad High Court · AIR 1946 All 184 : (1945) 15 AWR 383
High Courts04 Sept 1945Dismissed
Agra Electric Supply Co. Ltd. Vs Firm Bansidhar Prem Sukh Das, Oil Mill
Allahabad High Court · AIR 1946 All 406 : (1946) 16 AWR 186